Showing 37111 - 37125 of 41947 judgements
05 November 1971
Supreme Court
17 pages
STATE OF PUNJAB AND ORS. Vs M/S. SHAKTI COTTON COMPANY

Case number: Appeal (civil) 2319 of 1968

05 November 1971
Supreme Court
8 pages
CHANDER SEKHAR SINGH BOI ETC. Vs THE STATE OF ORISSA ETC.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K.
Case number: Appeal (civil) 854 of 1968

04 November 1971
Supreme Court
19 pages
VIVIAN JOSEH FERREIRA & ANR. Vs MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K.
Case number: Writ Petition (Civil) 187 of 1970

03 November 1971
Supreme Court
5 pages
STATE OF ASSAM & ANR. Vs S. N. SEN & ANR.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K.
Case number: Appeal (civil) 1081 of 1967

01 November 1971
Supreme Court
19 pages
SALAR JUNG SUGAR NULLS LTD. ETC. Vs STATE OF MYSORE & ORS.

Case number: Appeal (civil) 2002 of 1968

29 October 1971
Supreme Court
8 pages
UNION OF INDIA Vs SARDAR BAHADUR

29 October 1971
Supreme Court
5 pages
IYANAHALLI BAKKAPPA & SONS. Vs STATE OF MYSORE

Case number: Appeal (civil) 1175 of 1967

29 October 1971
Supreme Court
10 pages
MADHUSUDAN GORDHANDAS & CO. Vs MADHU WOOLLEN INDUSTRIES PVT. LTD.

Case number: Appeal (civil) 1113 of 1970

29 October 1971
Supreme Court
12 pages
RAILWAY BOARD. Vs A. PITCHUMANI

Case number: Appeal (civil) 1768 of 1969

22 October 1971
Supreme Court
9 pages
SASHI BHUSHAN Vs PROF. BALRAJ MADHOK & ORS.

Case number: Appeal (civil) 1343 of 1971

22 October 1971
Supreme Court
8 pages
ELLERMAN LINES LTD. Vs C.I.T. WEST BENGAL, CALCUTTA

Case number: Appeal (civil) 2459 of 1968

21 October 1971
Supreme Court
8 pages
MOHAMMAD KHAN & ORS. Vs STATE OF MADHYA PRADESH

21 October 1971
Supreme Court
5 pages
RAM BHAROSEY LAL KRISHAN KUMAR Vs STATE OF U.P. & ORS.

21 October 1971
Supreme Court
5 pages
SITA RAM BISHAMBHER DAYAL & ORS. Vs STATE OF U.P. & ORS.

Case number: Appeal (civil) 362 of 1969

21 October 1971
Supreme Court
90 pages
UNION OF INDIA Vs H. S. DHILLON

Case number: Appeal (civil) 2172 of 1970