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05 November 1971
Supreme Court 17 pages STATE OF PUNJAB AND ORS. Vs M/S. SHAKTI COTTON COMPANY
Case number: Appeal (civil) 2319 of 1968 |
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05 November 1971
Supreme Court 8 pages CHANDER SEKHAR SINGH BOI ETC. Vs THE STATE OF ORISSA ETC.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K. |
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04 November 1971
Supreme Court 19 pages VIVIAN JOSEH FERREIRA & ANR. Vs MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K. |
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03 November 1971
Supreme Court 5 pages STATE OF ASSAM & ANR. Vs S. N. SEN & ANR.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,ROY, SUBIMAL CHANDRA,MITTER, G.K. |
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01 November 1971
Supreme Court 19 pages SALAR JUNG SUGAR NULLS LTD. ETC. Vs STATE OF MYSORE & ORS.
Case number: Appeal (civil) 2002 of 1968 |
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29 October 1971
Supreme Court 8 pages UNION OF INDIA Vs SARDAR BAHADUR
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29 October 1971
Supreme Court 5 pages IYANAHALLI BAKKAPPA & SONS. Vs STATE OF MYSORE
Case number: Appeal (civil) 1175 of 1967 |
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29 October 1971
Supreme Court 10 pages MADHUSUDAN GORDHANDAS & CO. Vs MADHU WOOLLEN INDUSTRIES PVT. LTD.
Case number: Appeal (civil) 1113 of 1970 |
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29 October 1971
Supreme Court 12 pages RAILWAY BOARD. Vs A. PITCHUMANI
Case number: Appeal (civil) 1768 of 1969 |
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22 October 1971
Supreme Court 9 pages SASHI BHUSHAN Vs PROF. BALRAJ MADHOK & ORS.
Case number: Appeal (civil) 1343 of 1971 |
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22 October 1971
Supreme Court 8 pages ELLERMAN LINES LTD. Vs C.I.T. WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 2459 of 1968 |
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21 October 1971
Supreme Court 8 pages MOHAMMAD KHAN & ORS. Vs STATE OF MADHYA PRADESH
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21 October 1971
Supreme Court 5 pages RAM BHAROSEY LAL KRISHAN KUMAR Vs STATE OF U.P. & ORS.
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21 October 1971
Supreme Court 5 pages SITA RAM BISHAMBHER DAYAL & ORS. Vs STATE OF U.P. & ORS.
Case number: Appeal (civil) 362 of 1969 |
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21 October 1971
Supreme Court 90 pages UNION OF INDIA Vs H. S. DHILLON
Case number: Appeal (civil) 2172 of 1970 |