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01 February 1972
Supreme Court 5 pages STATE OF U.P. Vs SAYED ABDUL JALIL
Case number: Appeal (civil) 279 of 1967 |
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01 February 1972
Supreme Court 8 pages HIMALAYA HOUSE CO. LTD. BOMBAY Vs CHIEF CONTROLLING REVENUE AUTHORITY
Case number: Appeal (civil) 660 of 1972 |
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01 February 1972
Supreme Court 3 pages HARU DAS GUPTA Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 287 of 1971 |
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31 January 1972
Supreme Court 8 pages VIDYA RAM MISHRA Vs MANAGING COMMITTEE, SHRI JAI NARAIN COLLEGE.
Case number: Appeal (civil) 2 of 1972 |
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31 January 1972
Supreme Court 7 pages ISHAR DAS Vs STATE OF PUNJAB
Case number: Appeal (crl.) 64 of 1969 |
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31 January 1972
Supreme Court 8 pages BHAGAT RAM Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 36 of 1969 |
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28 January 1972
Supreme Court 7 pages JAIPUR UDYOG LTD. Vs CEMENT WORK KARMACHARI SANGH, SAHU NAGAR.
Case number: Appeal (civil) 1166 of 1971 |
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28 January 1972
Supreme Court 6 pages PARLE PRODUCTS (P) LTD. Vs J. P. & CO. MYSORE
Case number: Appeal (civil) 1051 of 1967 |
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28 January 1972
Supreme Court 34 pages STATE OF ANDHRA PRADESH AND ORS. Vs U.S.V. BALRAM ETC.
Case number: Appeal (civil) 901 of 1971 |
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28 January 1972
Supreme Court 12 pages STATE OF MADHYA PRADESH Vs M/S. SAITH & SKELTON (P) LTD.
Case number: Appeal (civil) 136 of 1971 |
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28 January 1972
Supreme Court 16 pages DEVIDAS VITHALDAS & CO. Vs C.I.T., BOMBAY CITY
Case number: Appeal (civil) 1452 of 1968 |
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25 January 1972
Supreme Court 6 pages TRIBENI DEVI AND ORS. Vs COLLECTOR OF RANCHI
Case number: Appeal (civil) 661 of 1967 |
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25 January 1972
Supreme Court 7 pages GOVIND HANUMANTHA RAO DESAI Vs NAGAPPA ALIAS NARAHARI LAXMAN RAO DESHPANDE AND & 7 ORS.
Case number: Appeal (civil) 527 of 1967 |
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25 January 1972
Supreme Court 6 pages M/S. JETHMULL BHOJRAJ Vs STATE OF BIHAR & ORS.
Case number: Appeal (civil) 379 of 1967 |
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24 January 1972
Supreme Court 9 pages SAMMBHU NATH JHA Vs KEDAR PRASAD SINHA & ORS.
Case number: Appeal (crl.) 30 of 1969 |