Showing 37006 - 37020 of 41947 judgements
15 February 1972
Supreme Court
10 pages
C. L. SUBRAMANIAM Vs COLLECTOR OF CUSTOMS, COCHIN

Case number: Appeal (civil) 11 of 1971

15 February 1972
Supreme Court
19 pages
BINNY LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 1291 of 1967

12 February 1972
Supreme Court
7 pages
MUNICIPAL CORPORATION, BHOPAL, M.P. Vs MISBAHUL HASAN & ORS.

11 February 1972
Supreme Court
8 pages
P. B. ROY Vs UNION OF INDIA

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 2172 of 1968

11 February 1972
Supreme Court
14 pages
UNION OF INDIA & OTHERS Vs N.K. PRIVATE LIMITED & ANOTHER

11 February 1972
Supreme Court
6 pages
GANGA DEVI & ORS. ETC. Vs STATE OF U.P.

Case number: Appeal (civil) 41 of 1967

09 February 1972
Supreme Court
8 pages
SHYAM LAL SHARMA, ETC. Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 80 of 1969

08 February 1972
Supreme Court
5 pages
R. L. KAPUR Vs STATE OF MADRAS

Case number: Appeal (crl.) 185 of 1971

08 February 1972
Supreme Court
5 pages
ISHWAR DAS MALHOTRA Vs UNION OF INDIA AND OTHERS

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (crl.) 93 of 1971

08 February 1972
Supreme Court
0 pages
LALIT MOHAN DEB & ORS. Vs UNION OF INDIA & ORS.

Bench: S.M. SIKRI (CJ),A.N. GROVER,A.N. RAY,D.G. PALEKAR,M.H. BEG
Case number: Appeal (civil) 2124 of 1969

04 February 1972
Supreme Court
5 pages
DAUD AHMED Vs DISTRICT MAGISTRATE, ALLAHABAD & ORS.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Writ Petition (Civil) 244 of 1971

03 February 1972
Supreme Court
4 pages
RAM KRISHNA PAUL Vs THE GOVT. OF WEST BENGAL & ORS.

Case number: Writ Petition (Civil) 307 of 1971

03 February 1972
Supreme Court
17 pages
ANANTA MUKHI, @ ANANTA HARI Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 322 of 1971

02 February 1972
Supreme Court
15 pages
N. E. HORO Vs JAHAN ARA JAIPAL SINGH

02 February 1972
Supreme Court
5 pages
ANAL CHANDRA BANARJEE Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 274 of 1971