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15 February 1972
Supreme Court 10 pages C. L. SUBRAMANIAM Vs COLLECTOR OF CUSTOMS, COCHIN
Case number: Appeal (civil) 11 of 1971 |
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15 February 1972
Supreme Court 19 pages BINNY LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 1291 of 1967 |
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12 February 1972
Supreme Court 7 pages MUNICIPAL CORPORATION, BHOPAL, M.P. Vs MISBAHUL HASAN & ORS.
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11 February 1972
Supreme Court 8 pages P. B. ROY Vs UNION OF INDIA
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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11 February 1972
Supreme Court 14 pages UNION OF INDIA & OTHERS Vs N.K. PRIVATE LIMITED & ANOTHER
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11 February 1972
Supreme Court 6 pages GANGA DEVI & ORS. ETC. Vs STATE OF U.P.
Case number: Appeal (civil) 41 of 1967 |
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09 February 1972
Supreme Court 8 pages SHYAM LAL SHARMA, ETC. Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 80 of 1969 |
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08 February 1972
Supreme Court 5 pages R. L. KAPUR Vs STATE OF MADRAS
Case number: Appeal (crl.) 185 of 1971 |
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08 February 1972
Supreme Court 5 pages ISHWAR DAS MALHOTRA Vs UNION OF INDIA AND OTHERS
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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08 February 1972
Supreme Court 0 pages LALIT MOHAN DEB & ORS. Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI (CJ),A.N. GROVER,A.N. RAY,D.G. PALEKAR,M.H. BEG |
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04 February 1972
Supreme Court 5 pages DAUD AHMED Vs DISTRICT MAGISTRATE, ALLAHABAD & ORS.
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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03 February 1972
Supreme Court 4 pages RAM KRISHNA PAUL Vs THE GOVT. OF WEST BENGAL & ORS.
Case number: Writ Petition (Civil) 307 of 1971 |
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03 February 1972
Supreme Court 17 pages ANANTA MUKHI, @ ANANTA HARI Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 322 of 1971 |
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02 February 1972
Supreme Court 15 pages N. E. HORO Vs JAHAN ARA JAIPAL SINGH
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02 February 1972
Supreme Court 5 pages ANAL CHANDRA BANARJEE Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 274 of 1971 |