Showing 36961 - 36975 of 41947 judgements
29 March 1972
Supreme Court
5 pages
SABHARWAL BROTHERS & ANOTHER Vs SMT. GUNA AMRIT THANDANI OF BOMBAY

Case number: Appeal (civil) 1574 of 1971

29 March 1972
Supreme Court
11 pages
NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs PRITAM SINGH GILL AND OTHERS

Case number: Appeal (civil) 1771 of 1970

29 March 1972
Supreme Court
21 pages
THE INDIAN ALUMINIUM CO. LTD Vs C.I.T., WEST BENGAL, CALCUTTA

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 1694 of 1968

27 March 1972
Supreme Court
12 pages
MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD & ORS. Vs STATE OF GUJARAT & ORS.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 135 of 1969

22 March 1972
Supreme Court
8 pages
PRABHAWATI Vs DR. PRITAM KAUR

22 March 1972
Supreme Court
11 pages
GARIB SINGH & ORS. Vs STATE OF PUNJAB

Case number: Appeal (crl.) 165 of 1969

22 March 1972
Supreme Court
4 pages
D. N. BHATTACHARJEE & ORS. Vs STATE OF WEST BENGAL & ANR.

Case number: Appeal (crl.) 156 of 1969

22 March 1972
Supreme Court
14 pages
VIRENDRA KUMAR SAKLECHA Vs JAGJIWAN AND ORS.

Case number: Appeal (civil) 2509 of 1969

22 March 1972
Supreme Court
6 pages
PABITAR SINGH Vs STATE OF BIHAR

Case number: Appeal (crl.) 128 of 1969

22 March 1972
Supreme Court
16 pages
BOMBAY GAS CO. LTD. Vs JAGAN NATH PANDURANG AND ORS.

Case number: Appeal (civil) 158 of 1968

21 March 1972
Supreme Court
6 pages
FIRMS AMAR NATH BASHESHAR DASS Vs TEK CHAND

Case number: Appeal (civil) 1052 of 1971

20 March 1972
Supreme Court
11 pages
BIJLI COTTON MILLS (P) LTD. Vs THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL II & ORS

Case number: Appeal (civil) 1611 of 1968

17 March 1972
Supreme Court
4 pages
CHHAJULAL Vs THE STATE OF RAJASTHAN

Case number: Appeal (crl.) 117 of 1971

17 March 1972
Supreme Court
7 pages
BACHAN SINGH & ANR. Vs UNION OF INDIA & ORS.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 1499 of 1971

17 March 1972
Supreme Court
14 pages
STATE OF JAMMU AND KAS Vs M. S. FAROOQI AND OTHERS

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 1572 of 1968