Showing 36976 - 36990 of 41947 judgements
16 March 1972
Supreme Court
6 pages
GANGADHAR NARSINGRAS AGARWAL Vs P. S. THRIVIKRAMAN & ANR.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 2137 of 1968

16 March 1972
Supreme Court
7 pages
RAILWAY BOARD, GOVT. OF INDIA Vs M/S OBSERVER PUBLICATIONS (P) LTD.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH

15 March 1972
Supreme Court
11 pages
RAJ NARAIN Vs SMT. INDIRA NEHRU GANDHI AND ANR.

Case number: Appeal (civil) 108 of 1972

14 March 1972
Supreme Court
11 pages
ATIC INDUSTRIES LTD. ETC. ETC. Vs WORKMEN ETC. ETC.(With Connected appeals)

Case number: Appeal (civil) 742 of 1968

14 March 1972
Supreme Court
8 pages
BALLARPUR COLLIERIES CO. Vs THE PRESIDING OFFICEIR, C.G.I.T. DHANBAD AND ANR.

Bench: DUA,I.D.
Case number: Appeal Civil 876 of 1968

14 March 1972
Supreme Court
5 pages
SHIV GOVIND Vs THE STATE OF MADHYA PRADESH

Bench: BEG,M. HAMEEDULLAH
Case number: Writ Petition (Civil) 72 of 1970

14 March 1972
Supreme Court
16 pages
SESHAMMAL & ORS, ETC. ETC Vs STATE OF TAMIL NADU

Bench: S.M. SIKRI, CJ,A.N. GROVER,A.N. RAY,D.G. PALEKAR,M.H. BEG

14 March 1972
Supreme Court
7 pages
ISHWAR CHANDRA Vs SATYANARAIN SINHA & ORS.

14 March 1972
Supreme Court
10 pages
STATE OF ORISSA AND ORS. Vs HARINARAYAN JAISWAL AND ORS.

Case number: Appeal (civil) 2024 of 1971

13 March 1972
Supreme Court
14 pages
UNITED PROVINCES ELECTRIC SUPPLY CO. LTD. ALLAHABAD Vs T. N. CHATTERJEE

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 1734 of 1967

10 March 1972
Supreme Court
11 pages
DUNLOP INDIA LIMITED Vs THEIR WORKMEN

Bench: VAIDYIALINGAM,C.A.
Case number: Appeal Civil 1446 of 1972

09 March 1972
Supreme Court
8 pages
CHHOTOBHAI JETHABHAI PATEL & CO. Vs THE INDUSTRIAL COURT, MAHARASHTRA NAGPUR BENCH, NAGPUR

Case number: Appeal (civil) 12 of 1968

09 March 1972
Supreme Court
17 pages
TURNER MORRISON AND CO., LTD. Vs HUNGERFORD INVESTMENT TRUST LTD.

Case number: Appeal (civil) 1223 of 1970

09 March 1972
Supreme Court
18 pages
HUNGERFORD INVESTMENT TRUST LIMITED (IN VOLUNTAR Vs HARIDAS MUNDHRA & OTHERS

Case number: Appeal (civil) 488 of 1971

08 March 1972
Supreme Court
13 pages
SONE VALLEY PORTLAND CEMENT CO. Vs THE WORKMEN

Case number: Appeal (civil) 635 of 1967