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16 March 1972
Supreme Court 6 pages GANGADHAR NARSINGRAS AGARWAL Vs P. S. THRIVIKRAMAN & ANR.
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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16 March 1972
Supreme Court 7 pages RAILWAY BOARD, GOVT. OF INDIA Vs M/S OBSERVER PUBLICATIONS (P) LTD.
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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15 March 1972
Supreme Court 11 pages RAJ NARAIN Vs SMT. INDIRA NEHRU GANDHI AND ANR.
Case number: Appeal (civil) 108 of 1972 |
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14 March 1972
Supreme Court 11 pages ATIC INDUSTRIES LTD. ETC. ETC. Vs WORKMEN ETC. ETC.(With Connected appeals)
Case number: Appeal (civil) 742 of 1968 |
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14 March 1972
Supreme Court 8 pages BALLARPUR COLLIERIES CO. Vs THE PRESIDING OFFICEIR, C.G.I.T. DHANBAD AND ANR.
Bench: DUA,I.D. |
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14 March 1972
Supreme Court 5 pages SHIV GOVIND Vs THE STATE OF MADHYA PRADESH
Bench: BEG,M. HAMEEDULLAH |
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14 March 1972
Supreme Court 16 pages SESHAMMAL & ORS, ETC. ETC Vs STATE OF TAMIL NADU
Bench: S.M. SIKRI, CJ,A.N. GROVER,A.N. RAY,D.G. PALEKAR,M.H. BEG |
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14 March 1972
Supreme Court 7 pages ISHWAR CHANDRA Vs SATYANARAIN SINHA & ORS.
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14 March 1972
Supreme Court 10 pages STATE OF ORISSA AND ORS. Vs HARINARAYAN JAISWAL AND ORS.
Case number: Appeal (civil) 2024 of 1971 |
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13 March 1972
Supreme Court 14 pages UNITED PROVINCES ELECTRIC SUPPLY CO. LTD. ALLAHABAD Vs T. N. CHATTERJEE
Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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10 March 1972
Supreme Court 11 pages DUNLOP INDIA LIMITED Vs THEIR WORKMEN
Bench: VAIDYIALINGAM,C.A. |
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09 March 1972
Supreme Court 8 pages CHHOTOBHAI JETHABHAI PATEL & CO. Vs THE INDUSTRIAL COURT, MAHARASHTRA NAGPUR BENCH, NAGPUR
Case number: Appeal (civil) 12 of 1968 |
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09 March 1972
Supreme Court 17 pages TURNER MORRISON AND CO., LTD. Vs HUNGERFORD INVESTMENT TRUST LTD.
Case number: Appeal (civil) 1223 of 1970 |
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09 March 1972
Supreme Court 18 pages HUNGERFORD INVESTMENT TRUST LIMITED (IN VOLUNTAR Vs HARIDAS MUNDHRA & OTHERS
Case number: Appeal (civil) 488 of 1971 |
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08 March 1972
Supreme Court 13 pages SONE VALLEY PORTLAND CEMENT CO. Vs THE WORKMEN
Case number: Appeal (civil) 635 of 1967 |