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13 September 1972
Supreme Court 7 pages LACHMINARAYAN MADAN LAL Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 20 of 1969 |
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13 September 1972
Supreme Court 9 pages GURCHARAN SINGH Vs STATE OF HARYANA
Case number: Appeal (crl.) 232 of 1969 |
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12 September 1972
Supreme Court 11 pages C.I.T. (CENTRAL) CALCUTTA Vs DAULAT RAM RAWATMULL
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12 September 1972
Supreme Court 10 pages LAXMI & CO Vs DR. ANANT R. DESHPANDE & ANR.
Case number: Appeal (civil) 1036 of 1967 |
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11 September 1972
Supreme Court 5 pages RAJKUMAR DEVINDRA SINGH & ANR. Vs STATE OF PUNJAB & OTHERS
Bench: SHELAT, J.M.,PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,DWIVEDI, S.N.,CHANDRACHUD, Y.V. |
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11 September 1972
Supreme Court 7 pages PRAHLADDAS KHANDELWAL Vs NARENDRA KUMAR SALVE
Case number: Appeal (civil) 2004 of 1971 |
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08 September 1972
Supreme Court 20 pages MAHABIR COMMERCIAL CO. LTD Vs C.I.T. WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 450 of 1969 |
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08 September 1972
Supreme Court 11 pages LAKSHMI SANYAL Vs SACHIT KUMAR DHAR
Case number: Appeal (civil) 8 of 1971 |
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06 September 1972
Supreme Court 7 pages THE MANAGEMENT OF D.T.U. Vs SHRI B. B. L. HAJELAY & ANR.
Case number: Appeal (civil) 1518 of 1971 |
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06 September 1972
Supreme Court 9 pages THAKUR SANJEEVAN RAO Vs JAIDRATH AND ANR.
Case number: Appeal (civil) 1060 of 1967 |
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06 September 1972
Supreme Court 5 pages JAGDISH CHAND RADHEY SHYAM Vs THE STATE OF PUNJAB AND OTHERS
Case number: Appeal (civil) 1060 of 1967 |
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06 September 1972
Supreme Court 26 pages NIRMALJIT SINGH HOON Vs THE STATE OF WEST BENGAL AND ANR.
Case number: Appeal (crl.) 213 of 1968 |
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05 September 1972
Supreme Court 10 pages M/S. KRISHNAMURTHI & CO. ETC. Vs STATE OF MADRAS & ANR.
Case number: Appeal (civil) 471 of 1969 |
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04 September 1972
Supreme Court 12 pages G. NARASIMHAN & ORS. ETC. Vs T. V. CHOKKAPPA(will connected appeals)
Case number: Appeal (crl.) 18 of 1972 |
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01 September 1972
Supreme Court 20 pages APREN JOSEPH ALIAS CURRENT KUNJUKUNJU & ORS. Vs THE STATE OF KERALA
Case number: Appeal (crl.) 263 of 1971 |