Showing 36841 - 36855 of 41947 judgements
13 September 1972
Supreme Court
7 pages
LACHMINARAYAN MADAN LAL Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

Case number: Appeal (civil) 20 of 1969

13 September 1972
Supreme Court
9 pages
GURCHARAN SINGH Vs STATE OF HARYANA

Case number: Appeal (crl.) 232 of 1969

12 September 1972
Supreme Court
11 pages
C.I.T. (CENTRAL) CALCUTTA Vs DAULAT RAM RAWATMULL

12 September 1972
Supreme Court
10 pages
LAXMI & CO Vs DR. ANANT R. DESHPANDE & ANR.

Case number: Appeal (civil) 1036 of 1967

11 September 1972
Supreme Court
5 pages
RAJKUMAR DEVINDRA SINGH & ANR. Vs STATE OF PUNJAB & OTHERS

Bench: SHELAT, J.M.,PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,DWIVEDI, S.N.,CHANDRACHUD, Y.V.
Case number: Appeal (civil) 690 of 1967

11 September 1972
Supreme Court
7 pages
PRAHLADDAS KHANDELWAL Vs NARENDRA KUMAR SALVE

Case number: Appeal (civil) 2004 of 1971

08 September 1972
Supreme Court
20 pages
MAHABIR COMMERCIAL CO. LTD Vs C.I.T. WEST BENGAL, CALCUTTA

Case number: Appeal (civil) 450 of 1969

08 September 1972
Supreme Court
11 pages
LAKSHMI SANYAL Vs SACHIT KUMAR DHAR

Case number: Appeal (civil) 8 of 1971

06 September 1972
Supreme Court
7 pages
THE MANAGEMENT OF D.T.U. Vs SHRI B. B. L. HAJELAY & ANR.

Case number: Appeal (civil) 1518 of 1971

06 September 1972
Supreme Court
9 pages
THAKUR SANJEEVAN RAO Vs JAIDRATH AND ANR.

Case number: Appeal (civil) 1060 of 1967

06 September 1972
Supreme Court
5 pages
JAGDISH CHAND RADHEY SHYAM Vs THE STATE OF PUNJAB AND OTHERS

Case number: Appeal (civil) 1060 of 1967

06 September 1972
Supreme Court
26 pages
NIRMALJIT SINGH HOON Vs THE STATE OF WEST BENGAL AND ANR.

Case number: Appeal (crl.) 213 of 1968

05 September 1972
Supreme Court
10 pages
M/S. KRISHNAMURTHI & CO. ETC. Vs STATE OF MADRAS & ANR.

Case number: Appeal (civil) 471 of 1969

04 September 1972
Supreme Court
12 pages
G. NARASIMHAN & ORS. ETC. Vs T. V. CHOKKAPPA(will connected appeals)

Case number: Appeal (crl.) 18 of 1972

01 September 1972
Supreme Court
20 pages
APREN JOSEPH ALIAS CURRENT KUNJUKUNJU & ORS. Vs THE STATE OF KERALA

Case number: Appeal (crl.) 263 of 1971