Judgements

JUGAL KISHORE PRASAD Vs STATE OF BIHAR

Case number: Appeal (crl.) 46 of 1969

SUNA ULLAH BUTT Vs STATE OF JAMMU & KASHMIR & ORS.

Case number: Writ Petition (Civil) 195 of 1972

SAMARESH CHANDRA BOSE ETC. ETC. Vs DISTRICT MAGISTRATE, BURDWAN

Case number: Writ Petition (Civil) 216 of 1972

STATE OF MYSORE Vs ABDUL RAZAK SAHIB

Case number: Appeal (civil) 2461 of 1968

JAGDISH CHANDER CHATTERJEE & ORS. Vs SRI KISHAN & ANR.

STATE OF RAJASTHAN AND ORS. Vs SHRI NOOR MOHAMMAD

Case number: Appeal (civil) 1882 of 1970

ASSISTANT COLLECTOR OF CENTRAL EXCISE,CALCUTTA DIVISION Vs NATIONAL TOBACCO CO. OF INDIA LTD.

Case number: Appeal (civil) 1101 of 1967

PUBLIC PROSECUTOR, MADRAS Vs R. RAJU & ANR. ETC.

Case number: Appeal (crl.) 194 of 1969

STATE OF JAMMU AND KASHMIR & ORS. Vs HAJI WALI MOHAMMED AND OTHERS

Case number: Appeal (civil) 144 of 1969

R. L. NARASIMHAM Vs UNION OF INDIA

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN
Case number: Writ Petition (Civil) 630 of 1970

INTER STATE TRANSPORT COMMISSION, NEW DELHI Vs P. MANJUNATH KAMATH & ORS.

Case number: Appeal (civil) 1084 of 1967

MADAN MOHAN MONDAL Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 215 of 1972

KELUKUTTY & ORS. Vs MAMMAD & ORS.

Case number: Appeal (civil) 749 of 1967

BORJAHAN GOREY Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 192 of 1972

M/S GUZDAR KAJORA COAL-MINES LTD. CALCUTTA Vs THE COMMISSIONER OF INCOME TAX, CALCUTTA

Case number: Appeal (civil) 2132 of 1970