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25 October 1972
Supreme Court 10 pages BHAGWAN KAUR Vs MAHARAJ KRISHAN SHARMA & ORS.
Bench: KHANNA,HANS RAJ |
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24 October 1972
Supreme Court 4 pages NARINDRAJIT SINGH & ANR. Vs STATE OF U.P. & ORS.
Case number: Appeal (civil) 1192 of 1967 |
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13 October 1972
Supreme Court 6 pages RAMESHCHANDRA J, THAKKAR Vs A. P. JHAVERI & ANR.
Case number: Appeal (crl.) 88 of 1972 |
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13 October 1972
Supreme Court 6 pages AMAR CHAND INANI Vs UNION OF INDIA
Case number: Appeal (civil) 1270 of 1969 |
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12 October 1972
Supreme Court 7 pages MADAN LAL Vs BHAI ANAND SINGH & ORS.
Case number: Appeal (civil) 57 of 1972 |
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11 October 1972
Supreme Court 23 pages K. V. A. L. M. RAMANATHAN CHETTIAR BY L.RS. Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 1840 of 1972 |
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11 October 1972
Supreme Court 4 pages ABDUL AZIZ Vs THE DISTT. MAGISTRATE BURDWAN & ORS.
Bench: CHANDRACHUD,Y.V. |
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10 October 1972
Supreme Court 9 pages STATE OF TAMIL NADU Vs M/S BURMAH SHELL OIL STORAGE & DISTRIBUTINGCO. OF INDIA LTD
Case number: Appeal (civil) 2119 of 1969 |
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10 October 1972
Supreme Court 10 pages THE COMMISSIONER OF SALES TAX, U.P. Vs M/S. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW
Case number: Appeal (civil) 2032 of 1969 |
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10 October 1972
Supreme Court 7 pages M/S. CHOWRINGHEE SALES BUREAU (P) LTD. Vs C.I.T., WEST BENGAL
Case number: Appeal (civil) 1681 of 1969 |
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10 October 1972
Supreme Court 7 pages MADAN GOPAL AGARWAL Vs DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
Case number: Appeal (civil) 80 of 1972 |
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09 October 1972
Supreme Court 6 pages JAI SINGH MORARJI & ORS. Vs M/s SOVANI PVT. LTD. & ORS.
Case number: Appeal (civil) 269 of 1972 |
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09 October 1972
Supreme Court 4 pages SHADI LAL Vs NAGIN CHAND & ORS.
Case number: Appeal (civil) 1419 of 1970 |
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06 October 1972
Supreme Court 13 pages HARI CHAND MADAN GOPAL AND OTHERS Vs STATE OF PUNJAB
Bench: SHELAT, J.M.,PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,DWIVEDI, S.N.,CHANDRACHUD, Y.V. |
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05 October 1972
Supreme Court 6 pages STATE OF MYSORE Vs M. N. KRISHNA MURTHY & ORS.
Case number: Appeal (civil) 193 of 1971 |