Showing 36796 - 36810 of 41947 judgements
25 October 1972
Supreme Court
10 pages
BHAGWAN KAUR Vs MAHARAJ KRISHAN SHARMA & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal (crl.) 235 of 1969

24 October 1972
Supreme Court
4 pages
NARINDRAJIT SINGH & ANR. Vs STATE OF U.P. & ORS.

Case number: Appeal (civil) 1192 of 1967

13 October 1972
Supreme Court
6 pages
RAMESHCHANDRA J, THAKKAR Vs A. P. JHAVERI & ANR.

Case number: Appeal (crl.) 88 of 1972

13 October 1972
Supreme Court
6 pages
AMAR CHAND INANI Vs UNION OF INDIA

Case number: Appeal (civil) 1270 of 1969

12 October 1972
Supreme Court
7 pages
MADAN LAL Vs BHAI ANAND SINGH & ORS.

Case number: Appeal (civil) 57 of 1972

11 October 1972
Supreme Court
23 pages
K. V. A. L. M. RAMANATHAN CHETTIAR BY L.RS. Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1840 of 1972

11 October 1972
Supreme Court
4 pages
ABDUL AZIZ Vs THE DISTT. MAGISTRATE BURDWAN & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Writ Petition (Civil) 276 of 1972

10 October 1972
Supreme Court
9 pages
STATE OF TAMIL NADU Vs M/S BURMAH SHELL OIL STORAGE & DISTRIBUTINGCO. OF INDIA LTD

Case number: Appeal (civil) 2119 of 1969

10 October 1972
Supreme Court
10 pages
THE COMMISSIONER OF SALES TAX, U.P. Vs M/S. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW

Case number: Appeal (civil) 2032 of 1969

10 October 1972
Supreme Court
7 pages
M/S. CHOWRINGHEE SALES BUREAU (P) LTD. Vs C.I.T., WEST BENGAL

Case number: Appeal (civil) 1681 of 1969

10 October 1972
Supreme Court
7 pages
MADAN GOPAL AGARWAL Vs DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS

Case number: Appeal (civil) 80 of 1972

09 October 1972
Supreme Court
6 pages
JAI SINGH MORARJI & ORS. Vs M/s SOVANI PVT. LTD. & ORS.

Case number: Appeal (civil) 269 of 1972

09 October 1972
Supreme Court
4 pages
SHADI LAL Vs NAGIN CHAND & ORS.

Case number: Appeal (civil) 1419 of 1970

06 October 1972
Supreme Court
13 pages
HARI CHAND MADAN GOPAL AND OTHERS Vs STATE OF PUNJAB

Bench: SHELAT, J.M.,PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,DWIVEDI, S.N.,CHANDRACHUD, Y.V.
Case number: Appeal (civil) 909 of 1967

05 October 1972
Supreme Court
6 pages
STATE OF MYSORE Vs M. N. KRISHNA MURTHY & ORS.

Case number: Appeal (civil) 193 of 1971