Judgements

STATE OF PUNJAB Vs K.R. ERRY & ANR.

Bench: J.M. SHELAT,D.G. PALEKAR,K.K. MATHEW,S.N. DWIVEDI,Y.V. CHANDRACHUD
Case number: Appeal (civil) 1893 of 1967

BARSI MUNICIPAL COUNCIL BARSI, DISTRICT DHOLAPUR Vs LOKAMANYA MILLS, BARSI, LTD., BARSI AND ANOTHER(With Connec

Case number: Appeal (civil) 1194 of 1967

D. M. MANASVI Vs C.I.T., GUJARAT II, AHMEDABAD

Case number: Appeal (civil) 1447 of 1969

NAGESHWAR SHRI KRISHNA CHOUBE Vs STATE OF MAHARASHTRA

COMMISSIONER OF INCOME TAX, WEST BENGAL Vs M/S. ABDUL RAHIM OSMAN & CO. (INDIA) PRIVATELIMITED

Case number: Appeal (civil) 1378 of 1969

R. B. SETH MOOLCHAND SUGANCHAND Vs THE COMMISSIONER OF INCOME-TAX, DELHI

COMMISSIONER OF INCOME TAX,BIHAR AND ORISSA, PATNA Vs S. P. JAIN

Case number: Appeal (civil) 320 of 1969

B. D. GUPTA Vs STATE OF HARYANA

Case number: Appeal (civil) 2129 of 1969

SALES TAX OFFICER, GANJAM & ANR. Vs M/S. UTTARESWARI RICE MILLS

Case number: Appeal (civil) 1190 of 1969

GULAM ABBAS Vs HAJI KAYYUM ALI & ORS.

Case number: Appeal (civil) 2134 of 1970

HIMAT LAL K. SHAH Vs COMMISSIONER OF POLICE, AHMEDABAD & ANR.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,REDDY, P. JAGANMOHAN,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH
Case number: Appeal (crl.) 152 of 1970

ALLENBURRY ENGINEERS PRIVATE LTD. Vs RAMAKRISHNA DALMIA & ORS.

Bench: SHELAT, J.M.,PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,DWIVEDI, S.N.,CHANDRACHUD, Y.V.
Case number: Appeal (civil) 1072 of 1971

STATE OF ASSAM Vs KRISHNA RAO(With connected Appeal)

DR. JIWAN LAL & ORS. Vs BRIJ MOHAN MEHRA & ANR.

Case number: Appeal (civil) 1100 of 1967

COMMISSIONER OF WEALTH TAX Vs MAHADEO JALAN & MAHABIR PRASAD JALAN

Case number: Appeal (civil) 1135 of 1969