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24 August 1972
Supreme Court 6 pages MINERALS & METALS TRADING CORPORATION OFINDIA LTD. Vs UNION OF INDIA & OTHERS
Case number: Appeal (civil) 877 of 1967 |
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24 August 1972
Supreme Court 10 pages RAM PERSHAD Vs COMMISSIONER OF INCOME-TAX, NEW DELHI
Case number: Appeal (civil) 1946 of 1968 |
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23 August 1972
Supreme Court 11 pages MUNSHI SINGH & OTHERS ETC. ETC. Vs UNION OF INDIA ETC. ETC.
Case number: Appeal (civil) 2356 of 1968 |
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23 August 1972
Supreme Court 8 pages PALA SINGH & ANR. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 197 of 1969 |
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23 August 1972
Supreme Court 4 pages HARINARAYAN & ORS. Vs UNION OF INDIA & ANOTHER
Case number: Appeal (civil) 1025 of 1967 |
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23 August 1972
Supreme Court 12 pages N. SUBBA RAO ETC. Vs UNION OF INDIA & OTHERS
Bench: SIKRI, S.M. (CJ),RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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23 August 1972
Supreme Court 5 pages SHEORAM SINGH & ANR. Vs STATE OF U.P.
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23 August 1972
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX U.P. LUCKNOW Vs M/S. GANGADHAR BAIJNATH GENERAL GANG, KANPUR
Case number: Appeal (civil) 1746 of 1968 |
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23 August 1972
Supreme Court 4 pages JAI NARAIN Vs MUNICIPAL CORPORATION OF DELHI
Case number: Appeal (crl.) 172 of 1969 |
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22 August 1972
Supreme Court 4 pages STATE OF GUJARAT Vs PRAKASH TRADING CO. AHMEDABAD
Case number: Appeal (civil) 37 of 1969 |
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22 August 1972
Supreme Court 12 pages R. RAMAMURTHI IYER Vs RAJA V. RAJESWARA RAO
Case number: Appeal (civil) 871 of 1971 |
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22 August 1972
Supreme Court 7 pages HUKAM CHAND ETC, Vs UNION OF INDIA & OTHERS(with connected appeal)
Case number: Appeal (civil) 1031 of 1967 |
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21 August 1972
Supreme Court 9 pages N. S. VARDACHARI Vs G. VASANTRA PAI AND ANR.
Case number: Appeal (civil) 586 of 1971 |
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16 August 1972
Supreme Court 15 pages BISHAN SARUP GUPTA Vs UNION OF INDIA AND ORS(With connected civil appeals)
Bench: SIKRI, S.M. (CJ),RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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16 August 1972
Supreme Court 6 pages AYODHYA SINGH Vs STATE OF RAJASTHAN
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