Judgements

THE STATE OF TAMIL NADU Vs MADURAI SOUTH INDIA CORPORATION (P) LTD.

Case number: Appeal (civil) 1845 of 1969

DR. JAI SHANKER (LUNATIC)(through Vijay Shanker brother gua Vs STATE OF HIMACHAL PRADESH

Case number: Appeal (crl.) 279 of 1971

R. M. SUBBARAJ Vs KODAIKANAL MOTOR UNION (P) LTD.

Case number: Appeal (civil) 1057 of 1967

ALUMINIUM CORPORATION OF INDIA LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

Case number: Appeal (civil) 394 of 1969

M/S. E. D. SASOON & CO. LTD. BOMBAY Vs THE C.I.T. BOMBAY CITYAND VICE VERSA

M. K. BROTHERS (P) LTD. Vs C.I.T. KANPUR

Case number: Appeal (civil) 342 of 1969

COMMISSIONER OF INCOME-TAX POONA Vs M/s. MANNA RAMJI & CO.

Case number: Appeal (civil) 156 of 1969

SUMAT PRASAD JAIN Vs SHEOJANAM PRASAD (DEAD) & ORS

Case number: Appeal (crl.) 181 of 1969

COMMISSIONER OF INCOME-TAX, GUJARAT Vs VADILAL LALLUBHAI ETC. ETC.

Bench: HEGDE,K.S.
Case number: Appeal Civil 2348 of 1969

INCOME-TAX OFFICER, GORAKHPUR Vs RAM PRASAD AND ORS.

Case number: Appeal (civil) 257 of 1969

CALCUTTA TRAMWAYS CO. LTD. Vs COMMISSIONER OF WEALTH TAX

Case number: Appeal (civil) 28 of 1969

SHAUKAT HUSSAIN ALIAS ALI AKRAM & ORS. Vs SMT. BHUNESHWARI DEVI (Dead)) by L. RS. & ORS.

Case number: Appeal (civil) 771 of 1967

THAKUR SINGH Vs RAM BARAN SINGH & ORS.

Case number: Appeal (civil) 1038 of 1967

DELHI SPECIAL POLICE ESTABLISHMENT, NEW DELHI Vs LT. COL. S. K. LORAIYA

Case number: Appeal (crl.) 79 of 1970

STATE OF BIHAR Vs DEOKARAN NENSHI

Case number: Appeal (crl.) 208 of 1969