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03 October 1972
Supreme Court 13 pages HIRALAL RATAN LAL Vs SALES TAX OFFICER, KANPUR
Case number: C.A. No.-000821-000822 / 1971 |
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03 October 1972
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs M/S. ASHOK LEYLAND LTD.
Case number: Appeal (civil) 1989 of 1969 |
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03 October 1972
Supreme Court 11 pages THE DIRECTOR OF INDUSTRIES & COMMERCE. GOVERNMENT OF A. P., Vs V. VENKATA REDDY & ORS.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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03 October 1972
Supreme Court 18 pages JAGMOHAN SINGH Vs THE STATE OF U. P.
Bench: SIKRI, S.M.,RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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03 October 1972
Supreme Court 7 pages T. S. KRISHNA Vs C. I. T. MADRAS
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03 October 1972
Supreme Court 8 pages BRITISH INDIA CORPORATION Vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
Case number: Appeal (civil) 1987 of 1998 |
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29 September 1972
Supreme Court 6 pages BARADAKANTA MISHRA,EX-COMMISSIONER OF ENDOWMENTS Vs BHIMSEN DIXIT
Bench: DWIVEDI,S.N. |
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28 September 1972
Supreme Court 11 pages OIL & NATURAL GAS COMMISSION Vs THE WORKMEN
Case number: Appeal (civil) 391 of 1972 |
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28 September 1972
Supreme Court 15 pages UNION OF INDIA Vs SRI SARADA MILLS LTD.
Case number: Appeal (civil) 1045 of 1967 |
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27 September 1972
Supreme Court 4 pages COMMISSIONER OF INCOME TAX Vs S. N. A. S. A. ANNAMALAI CHETTIAR
Case number: Appeal (civil) 2016 of 1969 |
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27 September 1972
Supreme Court 7 pages RAMESHWAR PRASAD BAGLA Vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
Case number: Appeal (civil) 1718 of 1969 |
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27 September 1972
Supreme Court 13 pages THE COMMISSIONER OF INCOME-TAX, CALCUTTA Vs GILLANDERS ARBUTHNOT & CO.Vice Versa
Case number: Appeal (civil) 1452 of 1969 |
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26 September 1972
Supreme Court 7 pages MEWAR SUGAR MILLS LTD., BHOPAL SAGAR Vs COMMISSIONER OF INCOME-TAX, RAJASTHAN, JAIPUR
Case number: Appeal (civil) 1596 of 1969 |
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26 September 1972
Supreme Court 0 pages D. RAJIAH RAJ & ORS. Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI CJ,A.N. RAY,I.D. DUA,D.G. PALEKAR,M.H. BAG |
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22 September 1972
Supreme Court 10 pages R. M. MALKANI Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 229 of 1969 |