Judgements

S. ABDUL KHADER SAHEB Vs THE MYSORE REVENUE APPELLATE TRIBUNAL,BANGALORE & ORS.

Case number: Appeal (civil) 1400 of 1972

SUMITRA DEVI Vs SHRI SHEO SHANKER PRASAD YADAV & ORS.

Case number: Appeal (civil) 1015 of 1972

HIS HOLINESS DIGYA DARSHAN RAJENDRA RAM DOSS Vs DEVENDRA DOSS

Case number: Appeal (civil) 407 of 1971

ANAKAPALLE COOP. AGRL. & INDUSTRIAL SOCIETYLTD. ETC. ETC. Vs UNION OF INDIA & OTHERS

Bench: SHELAT, J.M.,GROVER, A.N.,MATHEW, KUTTYIL KURIEN,MUKHERJEA, B.K.,CHANDRACHUD, Y.V.
Case number: Writ Petition (Civil) 279 of 1972

THE PANIPAT CO-OPERATIVE SUGAR MILLS Vs THE UNION OF INDIA

Bench: SHELAT, J.M.,GROVER, A.N.,MATHEW, KUTTYIL KURIEN,MUKHERJEA, B.K.,CHANDRACHUD, Y.V.

COMMISSIONER OF SALES TAX U.P. Vs M/S. S. N. BROTHERS, KANPUR

Case number: Appeal (civil) 2088 of 1969

MANU BHUSAN ROY PRADHAN Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 252 of 1972

RAJ NARAIN PANDEY & ORS. Vs SANT PRASAD TEWARI & ORS.

Case number: Appeal (civil) 1308 of 1967

BENNETT COLEMAN & CO. & ORS. Vs UNION OF INDIA & ORS.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,REDDY, P. JAGANMOHAN,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH
Case number: Writ Petition (Civil) 334 of 1971

UNION OF INDIA Vs K. P. JOSEPH AND ORS.

COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM Vs TRAVANCORE SUGAR & CHEMICALS LTD.

Case number: Appeal (civil) 2161 of 1969

STATE OF HARYANA Vs RAJA RAM

UNION OF INDIA Vs SHRI RAM MEHAR & ANR.

Case number: Appeal (civil) 1014 of 1971

GOVERNING BODY G.C. COLLEGE SILCHAR ASSAM & ANR. Vs GAUHATI UNIVERSITY & ORS.

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI
Case number: Writ Petition (civil) 263 of 1972

P. D. JAMBEKAR Vs STATE OF GUJARAT

Case number: Appeal (crl.) 91 of 1970