Judgements

UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY LTD. Vs U.P. ELECTRICITY BOARD

Case number: Appeal (civil) 1314 of 1967

UNION OF INDIA AND OTHERS Vs M/S. RAI SINGH DEB SINGH BIST & ANR.

Case number: Appeal (civil) 2392 of 1969

DHARMA RAMA BHAGARE Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 281 of 1971

COMMISSIONER OF INCOME TAX, U.P. Vs M/S. MOHD. SHAKOOR MOHD. BASHIR

Case number: Appeal (civil) 337 of 1970

DEHRA DUN TEA CO. LTD. & ANR. Vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW

Case number: Appeal (civil) 56 of 1970

SHERE PUNJAB SILK STORES, DELHI Vs COMMISSIONER OF INCOME-TAX, DELHI

PANDHARINATH SHRIDHAR RANGNEKAR Vs DY. COMMR. OF POLICE, THE STATE OF MAHRASHTRA

Case number: Appeal (crl.) 14 of 1972

DEO NARAIN Vs THE STATE OF U.P.

Case number: Appeal (crl.) 192 of 1969

SARDARMAL LALWANI Vs STATE OF MADHYA PRADESH & ORS.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,PALEKAR, D.G. & BEG, M. HAMEEDULLAH,DUA, I.D. & DWIVEDI, S.N.

NAGPUR IMPROVEMENT TRUST AND ANOTHER Vs VITHAL RAO AND OTHERS

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,PALEKAR, D.G. & BEG, M. HAMEEDULLAH,DWIVEDI, S.N. & DUA, I.D.
Case number: Appeal (civil) 2140 of 1968

THE KESHAV MILLS COMPANY LTD. & ANR Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 1183 of 1972

BADRILAL Vs MUNICIPAL CORPORATION OF INDORE

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1243 of 1967

M/s. HINDUSTAN STEEL LIMITED, ROURKELA Vs SMT. KALYANI BANERJEE AND OTHERS

Case number: Appeal (civil) 1787 of 1971

A. K. ROY & ANR. Vs VOLTAS LIMITED

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 47 of 1972

BAR COUNCIL OF UTTAR PRADESH Vs STATE OF U.P. & ANOTHER

Case number: Appeal (civil) 897 of 1971