|
24 January 1973
Supreme Court 0 pages Miss Rita Kumar and Another Vs Union of India and Others
Bench: PALEKAR |
|
24 January 1973
Supreme Court 0 pages RITA KUMAR & ANR. Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI |
|
23 January 1973
Supreme Court 7 pages VEERPAL SINGH Vs DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES,MEERUT & ORS.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
|
22 January 1973
Supreme Court 6 pages M/S. KANPUR VANASPATI STORES, KANPUR Vs THE COMMISSIONER OF SALES TAX, U.P. LUCKNOW
Case number: Appeal (civil) 2300 of 1969 |
|
22 January 1973
Supreme Court 6 pages VEERPAL SINGH Vs REGISTRAR, COOPERATIVE SOCIETIES, U.P. & ORS.
Case number: Writ Petition (Civil) 298 of 1971 |
|
22 January 1973
Supreme Court 7 pages KAILASH RAI Vs JAI JAI RAM & OTHERS
Case number: Appeal (civil) 1229 of 1967 |
|
19 January 1973
Supreme Court 8 pages UTTAR PRADESH CO-OPERATIVE FEDERATION Vs THE STATE OF U.P. & ORS.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
|
19 January 1973
Supreme Court 32 pages OFFICIAL LIQUIDATOR, SUPREME BANK LTD. Vs P. A. TENDOLKAR (DEAD) BY L. RS. AND ORS.
Case number: Appeal (civil) 195 of 1967 |
|
18 January 1973
Supreme Court 13 pages SIRSI MUNICIPALITY BY ITS PRESIDENT SIRSI Vs CECELIA KOM FRANCIS TELLIS
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,DWIVEDI, S.N.,BEG, M. HAMEEDULLAH |
|
18 January 1973
Supreme Court 0 pages SESAMMA PHILLIP Vs P. PHILLIP & ETC.
Bench: S.M. SIKRI,A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI |
|
15 January 1973
Supreme Court 16 pages STATE OF U.P. Vs IFTIKHAR KHAN & ORS.
Case number: Appeal (crl.) 252 of 1969 |
|
15 January 1973
Supreme Court 13 pages STATE OF U.P. Vs PARAS NATH SINGH & ORS.
Case number: Appeal (crl.) 49 of 1971 |
|
12 January 1973
Supreme Court 9 pages MANAGEMENT OF HINDUSTAN STEEL LTD. Vs THE WORKMEN & ORS.
Case number: Appeal (civil) 175 of 1971 |
|
12 January 1973
Supreme Court 15 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs THE B.E.S.T. WORKERS' UNION
Case number: Appeal (civil) 1774 of 1971 |
|
11 January 1973
Supreme Court 14 pages MASOOD ALAM ETC. Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 469 of 1972 |