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10 January 1973
Supreme Court 5 pages RAMACHANDRAIAH ETC. Vs LAND ACQUISITION OFFICER, SAGAR
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10 January 1973
Supreme Court 22 pages JANKI PRASAD PARIMOO & ORS. ETC. ETC. Vs STATE OF JAMMU & KASHMIR & ORS.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
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09 January 1973
Supreme Court 12 pages T. GOVINDARAJA MUDALIAR ETC. ETC. Vs THE STATE OF TAMIL NADU & OTHERS
Case number: Appeal (civil) 672 of 1972 |
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09 January 1973
Supreme Court 5 pages E. VENKATESWARA RAO NAIDU Vs UNION OF INDIA
Case number: Appeal (civil) 1300 of 1967 |
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09 January 1973
Supreme Court 5 pages LT. GOVERNOR OF DELHI & ORS. Vs M/S. GANESH FLOUR MILLS CO. LTD.
Case number: Appeal (civil) 1776 of 1969 |
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09 January 1973
Supreme Court 5 pages PILANI INVESTMENT CORPORATION LTD. Vs THE COMMISSIONER OF INCOME TAX (CENTRAL)
Case number: Appeal (civil) 2177 of 1969 |
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22 December 1972
Supreme Court 18 pages DMAI Vs
Bench: ALAGIRISWAMI,A. |
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22 December 1972
Supreme Court 6 pages S.N.PALLEGAL Vs STATE OF MYSORE
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22 December 1972
Supreme Court 3 pages RAM DAYAL Vs NARBADA AND ANOTHER
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22 December 1972
Supreme Court 6 pages PUNJAB NATIONAL BANK Vs NEW DELHI MUNICIPAL COMMITTEE
Case number: Appeal (civil) 1315 of 1970 |
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22 December 1972
Supreme Court 9 pages AMAR CHAND AGARWALLA Vs SHANTI BOSE AND ANOTHER ETC.
Case number: Appeal (crl.) 101 of 1970 |
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22 December 1972
Supreme Court 8 pages STATE OF ASSAM & ORS. Vs OM PRAKASH MOHTA & ORS.
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22 December 1972
Supreme Court 9 pages STATE OF ASSAM AND ANR. ETC. Vs BASANTA KUMAR DAS ETC. ETC.
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20 December 1972
Supreme Court 11 pages SHRI AMBICA MILLS LTD. NO. 1 Vs THE TEXTILE LABOUR ASSOCIATION, AHMEDABAD,, AND VICE VERSA
Case number: Appeal (civil) 2083 of 1969 |
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20 December 1972
Supreme Court 5 pages UNION OF INDIA & ORS. Vs S. B. KOHLI & ANR.
Case number: Appeal (civil) 1943 of 1972 |