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29 November 1972
Supreme Court 8 pages DWARKA PRASAD SINGH & OTHERS Vs HARIKANT PRASAD SINGH & OTHERS
Case number: Appeal (civil) 2203 of 1969 |
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29 November 1972
Supreme Court 6 pages MOHAN SINGH OBEROI Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
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28 November 1972
Supreme Court 6 pages THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILYTRUST, BOMBAY Vs THE C.I.T. BOMBAY
Case number: Appeal (civil) 2382 of 1969 |
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28 November 1972
Supreme Court 7 pages SAYEEDUR REHMAN Vs THE STATE OF BIHAR & OTHERS
Case number: Appeal (civil) 1222 of 1967 |
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27 November 1972
Supreme Court 7 pages TARA DEVI AGGARWAL Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA
Case number: Appeal (civil) 2387 of 1969 |
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27 November 1972
Supreme Court 8 pages CAPTAIN HARISH UPPAL Vs UNION OF INDIA AND OTHERS
Case number: Writ Petition (Civil) 456 of 1972 |
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22 November 1972
Supreme Court 5 pages STATE OF TAMIL NADU ETC. Vs CEMENT DISTRIBUTORS PRIVATE LTD. ETC. ETC.
Case number: Appeal (civil) 2184 of 1969 |
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17 November 1972
Supreme Court 0 pages SHIV SINGH Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI CJ,A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI |
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16 November 1972
Supreme Court 10 pages DASAUDHA SINGH & ORS. ETC. ETC. Vs STATE OF HARYANA & ORS.
Case number: Appeal (civil) 825 of 1972 |
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14 November 1972
Supreme Court 7 pages AMAR KRISHNA GHOSE Vs LIFE INSURANCE CORPORATION OF INDIA & ANR.
Case number: Appeal (civil) 1331 of 1967 |
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14 November 1972
Supreme Court 7 pages MOHD. SUBRATI ALIAS MOHD. KARIM Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 307 of 1972 |
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10 November 1972
Supreme Court 15 pages SECRETARY, GOVERNMENT OF MADRAS, HOMEDEPARTMENT AND ANOTHER Vs ZENITH LAMP & ELECTRICAL LTD.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
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10 November 1972
Supreme Court 3 pages GOPAL DASS SHARMA Vs THE DISTRICT MAGISTRATE, JAMMU & ANR,.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
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10 November 1972
Supreme Court 25 pages NEPTUNE ASSURANCE CO. LTD. & ORS. Vs UNION OF INDIA & ANR.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N. |
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10 November 1972
Supreme Court 7 pages THE MANAGEMENT OF ORIENTAL MERCANTILEAGENCY Vs THE PRESIDING OFFICER & ORS.
Case number: Appeal (civil) 113 of 1971 |