Showing 36766 - 36780 of 41947 judgements
29 November 1972
Supreme Court
8 pages
DWARKA PRASAD SINGH & OTHERS Vs HARIKANT PRASAD SINGH & OTHERS

Case number: Appeal (civil) 2203 of 1969

29 November 1972
Supreme Court
6 pages
MOHAN SINGH OBEROI Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

28 November 1972
Supreme Court
6 pages
THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILYTRUST, BOMBAY Vs THE C.I.T. BOMBAY

Case number: Appeal (civil) 2382 of 1969

28 November 1972
Supreme Court
7 pages
SAYEEDUR REHMAN Vs THE STATE OF BIHAR & OTHERS

Case number: Appeal (civil) 1222 of 1967

27 November 1972
Supreme Court
7 pages
TARA DEVI AGGARWAL Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA

Case number: Appeal (civil) 2387 of 1969

27 November 1972
Supreme Court
8 pages
CAPTAIN HARISH UPPAL Vs UNION OF INDIA AND OTHERS

Case number: Writ Petition (Civil) 456 of 1972

22 November 1972
Supreme Court
5 pages
STATE OF TAMIL NADU ETC. Vs CEMENT DISTRIBUTORS PRIVATE LTD. ETC. ETC.

Case number: Appeal (civil) 2184 of 1969

17 November 1972
Supreme Court
0 pages
SHIV SINGH Vs UNION OF INDIA & ORS.

Bench: S.M. SIKRI CJ,A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI
Case number: Writ Petition (civil) 29 of 1970

16 November 1972
Supreme Court
10 pages
DASAUDHA SINGH & ORS. ETC. ETC. Vs STATE OF HARYANA & ORS.

Case number: Appeal (civil) 825 of 1972

14 November 1972
Supreme Court
7 pages
AMAR KRISHNA GHOSE Vs LIFE INSURANCE CORPORATION OF INDIA & ANR.

Case number: Appeal (civil) 1331 of 1967

14 November 1972
Supreme Court
7 pages
MOHD. SUBRATI ALIAS MOHD. KARIM Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 307 of 1972

10 November 1972
Supreme Court
15 pages
SECRETARY, GOVERNMENT OF MADRAS, HOMEDEPARTMENT AND ANOTHER Vs ZENITH LAMP & ELECTRICAL LTD.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.

10 November 1972
Supreme Court
3 pages
GOPAL DASS SHARMA Vs THE DISTRICT MAGISTRATE, JAMMU & ANR,.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.
Case number: Writ Petition (Civil) 276 of 1971

10 November 1972
Supreme Court
25 pages
NEPTUNE ASSURANCE CO. LTD. & ORS. Vs UNION OF INDIA & ANR.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.

10 November 1972
Supreme Court
7 pages
THE MANAGEMENT OF ORIENTAL MERCANTILEAGENCY Vs THE PRESIDING OFFICER & ORS.

Case number: Appeal (civil) 113 of 1971