Showing 36706 - 36720 of 41947 judgements
22 February 1973
Supreme Court
5 pages
UNION OF INDIA OWNER OF THE EASTERN RAILWAY Vs THE COMMISSIONER OF SAHIBGANJ MUNICIPALITY

Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,DWIVEDI, S.N.,MUKHERJEA, B.K.
Case number: Appeal (civil) 2304 of 1968

21 February 1973
Supreme Court
0 pages
PURSHOTTAM LAL & ORS. Vs UNION OF INDIA & ANR.

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA
Case number: Writ Petition (civil) 81 of 1969

20 February 1973
Supreme Court
7 pages
SANTOKH SINGH Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 197 of 1972

13 February 1973
Supreme Court
5 pages
RAJA JAGDISH PRATAP SAHI Vs STATE OF UTTAR PRADESH

Case number: Appeal (civil) 1192 of 1970

13 February 1973
Supreme Court
6 pages
C.I.T. BIHAR & ORISSA, PATNA Vs MAHARAJ KUMAR KAML SINGH

Case number: Appeal (civil) 297 of 1970

08 February 1973
Supreme Court
6 pages
G. MURUGESAN & BROS. Vs C.I.T., MADRAS

Case number: Appeal (civil) 685 of 1970

08 February 1973
Supreme Court
5 pages
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL,II CALCUTTA Vs M/S. NAGA HILLS TEA CO. LTD.

Case number: Appeal (civil) 496 of 1970

08 February 1973
Supreme Court
6 pages
KALIAMMA Vs JANARDHANAN PILLAI & ORS.

Case number: Appeal (civil) 1251 of 1967

06 February 1973
Supreme Court
5 pages
MOOSA S. MADHA & AZAM S. MADHA Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA

Case number: Appeal (civil) 491 of 1970

06 February 1973
Supreme Court
5 pages
BOARD OF REVENUE, MADRAS Vs M/S. RAJ BROTHERS AGENCIES ETC.

Bench: HEGDE,K.S.
Case number: Appeal Civil 492-493 of 1970

05 February 1973
Supreme Court
13 pages
A. C. SHARMA Vs DELHI ADMINISTRATION

Bench: DUA,I.D.
Case number: Appeal Criminal 28 of 1973

31 January 1973
Supreme Court
12 pages
RAMNARAIN Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 108 of 1970

30 January 1973
Supreme Court
8 pages
FAQIR CHAND Vs SHRI RAM RATTAN BHANOT

Case number: Appeal (civil) 846 of 1972

29 January 1973
Supreme Court
5 pages
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I,CALCUTTA Vs M/S. VEGETABLES PRODUCTS LTD.

Case number: Appeal (civil) 497 of 1970

24 January 1973
Supreme Court
9 pages
RAMANLAL BHOGILAL SHAH AND ANOTHER Vs D. K. GUHA AND OTHERS

Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.
Case number: Writ Petition (Civil) 164 of 1972