|
28 March 1973
Supreme Court 10 pages S. P. WATEL AND OTHERS Vs STATE OF U.P.(with connected appeals)
Bench: SIKRI, S.M. (CJ),RAY, A.N.,PALEKAR, D.G.,DWIVEDI, S.N.,MUKHERJEA, B.K. |
|
28 March 1973
Supreme Court 6 pages BISHAMBAR NATH AND OTHERS Vs THE AGRA NAGAR MAHAPALIKA AGRA AND ANOTHER
Case number: Appeal (civil) 1809 of 1967 |
|
27 March 1973
Supreme Court 6 pages STATE OF MYSORE & ANR. Vs K. G. JAGANNATH
Case number: Appeal (civil) 141 of 1972 |
|
27 March 1973
Supreme Court 4 pages FATIMA BI & ANR. Vs DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY, NEW DELHI
Case number: Appeal (civil) 1279 of 1970 |
|
26 March 1973
Supreme Court 4 pages MANAGEMENT OF TOURNAMULLA ESTATE Vs WORKMEN
Case number: Appeal (civil) 698 of 1968 |
|
26 March 1973
Supreme Court 6 pages STATE OF ANDHRA PRADESH Vs NARAYANA VELUR BEEDI MANUFACTURING FACTORY & OTHERS
Case number: Appeal (civil) 1659 of 1967 |
|
16 March 1973
Supreme Court 7 pages COLLECTOR OF ESTATE DUTY Vs M/S R. KANAKASABAI AND ORS.
Case number: Appeal (civil) 1770 of 1970 |
|
16 March 1973
Supreme Court 5 pages COMMERCIAL TAX-OFFICER, BANGALORE, ETC. ETC. Vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.
Case number: Appeal (civil) 2593 of 1972 |
|
16 March 1973
Supreme Court 12 pages STATE OF U. P. Vs KAILASH NATH AGARWAL & ORS.
|
|
16 March 1973
Supreme Court 12 pages UNION OF INDIA Vs G. R. PRABHAVALKAR & ORS.(with connected appeal)
|
|
16 March 1973
Supreme Court 19 pages K. K. CHARI Vs R. M. SESHADRI
Case number: Appeal (civil) 447 of 1971 |
|
15 March 1973
Supreme Court 4 pages PATIRAJI Vs MAMTA & OTHERS
Case number: Appeal (civil) 1324 of 1967 |
|
14 March 1973
Supreme Court 7 pages PHUL RANI & ORS. Vs NAUBAT RAI AHLUWALIA
Case number: Appeal (civil) 1879 of 1972 |
|
13 March 1973
Supreme Court 8 pages MUSTAQ AHMED MOHED HUSSAIN MUKHTAR HUSSAIN ALI HUSSAIN Vs THE STATE OF GUJARAT
Case number: Appeal (crl.) 9 of 1973 |
|
09 March 1973
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. MADURAI MILLS CO. LIMITED
Case number: Appeal (civil) 1394 of 1970 |