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08 March 1973
Supreme Court 6 pages C.I.T., ANDHRA PRADESH Vs M/S. VADDE PALLAIAH & CO.
Case number: Appeal (civil) 1682 of 1970 |
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08 March 1973
Supreme Court 5 pages STATE OF U.P. Vs DYER MEAKIN BREWERIES LTD.
Case number: Appeal (civil) 1655 of 1970 |
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07 March 1973
Supreme Court 10 pages SHADI LAL GUPTA Vs STATE OF PUNJAB
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07 March 1973
Supreme Court 12 pages HINDUSTAN LEVER LTD. Vs RAM MOHAN RAY & ORS. (With connected appeal)
Case number: Appeal (civil) 675 of 1967 |
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06 March 1973
Supreme Court 31 pages WORKMEN OF MESSRS FIRESTONE TYRE &RUBBER COMPANY OF INDIA ( Vs MANAGEMENT & OTHERS (With connected appeals)
Case number: Appeal (civil) 1461 of 1972 |
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06 March 1973
Supreme Court 14 pages BAJWA & ORS. Vs STATE OF U.P.
Case number: Appeal (crl.) 189 of 1969 |
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05 March 1973
Supreme Court 4 pages SHEW KISSEN BHATTAR Vs THE COMMISSIONER OF INCOME TAX, CALCUTTA
Case number: Appeal (civil) 1500 of 1970 |
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02 March 1973
Supreme Court 5 pages BRIJ KISHORE PRASAD SINGH AND OTHERS Vs JALESHWAR PRASAD SINGH AND OTHERS
Case number: Appeal (civil) 1446 of 1967 |
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28 February 1973
Supreme Court 0 pages M.K. KRISHNASWAMY ETC. Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA |
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27 February 1973
Supreme Court 0 pages MIR GHULAM HUSSAIN & ORS. Vs UNION OF INDIA & ORS.
Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA |
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27 February 1973
Supreme Court 7 pages CONTROLLER OF ESTATE DUTY, MADRAS Vs C. R. RAMACHANDRA GOUNDER
Case number: Appeal (civil) 1391 of 1970 |
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23 February 1973
Supreme Court 0 pages MADAN MOHAN PRASAD Vs STATE OF BIHAR & ORS.
Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI |
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23 February 1973
Supreme Court 0 pages Ghanshyam Das Shrivastava Vs State of Madhya Pradesh
Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA |
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23 February 1973
Supreme Court 6 pages RAJENDRAPAUL RAMASARAN DASS SHARMA Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 264 of 1972 |
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22 February 1973
Supreme Court 2 pages AVADH SUGAR MILLS LTD. Vs THE SALES TAX OFFICER, SITAPUR & ANOTHER
Bench: HEGDE,K.S. |