Showing 36691 - 36705 of 41947 judgements
08 March 1973
Supreme Court
6 pages
C.I.T., ANDHRA PRADESH Vs M/S. VADDE PALLAIAH & CO.

Case number: Appeal (civil) 1682 of 1970

08 March 1973
Supreme Court
5 pages
STATE OF U.P. Vs DYER MEAKIN BREWERIES LTD.

Case number: Appeal (civil) 1655 of 1970

07 March 1973
Supreme Court
10 pages
SHADI LAL GUPTA Vs STATE OF PUNJAB

07 March 1973
Supreme Court
12 pages
HINDUSTAN LEVER LTD. Vs RAM MOHAN RAY & ORS. (With connected appeal)

Case number: Appeal (civil) 675 of 1967

06 March 1973
Supreme Court
31 pages
WORKMEN OF MESSRS FIRESTONE TYRE &RUBBER COMPANY OF INDIA ( Vs MANAGEMENT & OTHERS (With connected appeals)

Case number: Appeal (civil) 1461 of 1972

06 March 1973
Supreme Court
14 pages
BAJWA & ORS. Vs STATE OF U.P.

Case number: Appeal (crl.) 189 of 1969

05 March 1973
Supreme Court
4 pages
SHEW KISSEN BHATTAR Vs THE COMMISSIONER OF INCOME TAX, CALCUTTA

Case number: Appeal (civil) 1500 of 1970

02 March 1973
Supreme Court
5 pages
BRIJ KISHORE PRASAD SINGH AND OTHERS Vs JALESHWAR PRASAD SINGH AND OTHERS

Case number: Appeal (civil) 1446 of 1967

28 February 1973
Supreme Court
0 pages
M.K. KRISHNASWAMY ETC. Vs UNION OF INDIA & ORS.

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA
Case number: Appeal (civil) 2395-2401 of 1968

27 February 1973
Supreme Court
0 pages
MIR GHULAM HUSSAIN & ORS. Vs UNION OF INDIA & ORS.

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA
Case number: Writ Petition (civil) 73 of 1969

27 February 1973
Supreme Court
7 pages
CONTROLLER OF ESTATE DUTY, MADRAS Vs C. R. RAMACHANDRA GOUNDER

Case number: Appeal (civil) 1391 of 1970

23 February 1973
Supreme Court
0 pages
MADAN MOHAN PRASAD Vs STATE OF BIHAR & ORS.

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,M.H. BEG,S.N. DWIVEDI
Case number: Writ Petition (civil) 121 of 1972

23 February 1973
Supreme Court
0 pages
Ghanshyam Das Shrivastava Vs State of Madhya Pradesh

Bench: S.M. SIKRI (CJ),A.N. RAY,D.G. PALEKAR,S.N. DWIVEDI,B.K. MUKHERJEA
Case number: Appeal (civil) 588 of 1972

23 February 1973
Supreme Court
6 pages
RAJENDRAPAUL RAMASARAN DASS SHARMA Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 264 of 1972

22 February 1973
Supreme Court
2 pages
AVADH SUGAR MILLS LTD. Vs THE SALES TAX OFFICER, SITAPUR & ANOTHER

Bench: HEGDE,K.S.
Case number: Appeal Civil 1352 of 1970