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01 May 1973
Supreme Court 8 pages KALU AHIR AND OTHERS Vs RAMDEO RAM
Case number: Appeal (crl.) 40 of 1970 |
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30 April 1973
Supreme Court 8 pages CONTROLLER OF ESTATE DUTY, GUJARAT Vs HUSSAINBHAI MOHMEDBHAI BADRI
Case number: Appeal (civil) 1096 of 1970 |
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27 April 1973
Supreme Court 6 pages ASSAM MATCH COMPANY LIMITED Vs BIJOY LAL SEN & OTHERS
Case number: Appeal (civil) 2433 of 1963 |
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27 April 1973
Supreme Court 4 pages CALCUTTA STATE TRANSPORT CORPORATION Vs MD. NOOR ALAM
Case number: Appeal (civil) 2458 of 1968 |
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27 April 1973
Supreme Court 5 pages STATE OF MAHARASHTRA Vs KAMANI EMPLOYEES' UNION & ORS.
Case number: Appeal (civil) 1098 of 1969 |
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26 April 1973
Supreme Court 6 pages RANBIR AND ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 5 of 1970 |
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26 April 1973
Supreme Court 4 pages STATE OF PUNJAB Vs THE GANDHARA TRANSPORT COMPANY (P) LTD ANDOTHERS
Case number: Appeal (civil) 449 of 1969 |
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25 April 1973
Supreme Court 8 pages RAGHUNATH PRASAD PODDAR ETC. Vs COMMISSIONER OF INCOME TAX, CALCUTTA
Case number: Appeal (civil) 1032 of 1970 |
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25 April 1973
Supreme Court 4 pages R. C. SHARMA Vs THE CHIEF SECRETARY, GOVERNMENT OF MADHYAPRADESH, BHOPAL &
Case number: Appeal (civil) 1907 of 1970 |
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25 April 1973
Supreme Court 9 pages SANTOKH SINGH Vs IZHAR HUSSAIN AND ANR.
Case number: Appeal (crl.) 35 of 1970 |
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24 April 1973
Supreme Court 0 pages Kesavananda Bharati Sripadagalvaru and Ors Vs State of Kerala and Anr
Bench: SIKRI, S.M. (CJ) & SHELAT, J.M.,HEGDE, K.S. & GROVER, A.N.,RAY, A.N. & REDDY, P.J. & PALEKAR, D.G.,KHANNA, HANS RAJ & MATHEW, K.K. & BEG, M.H.,DWIVEDI, S.N. MUKHERJEA, B.K. CHANDRACHUD, Y.V. |
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24 April 1973
Supreme Court 10 pages SHREE SITA RAM SUGAR CO. LTD. Vs THE PRESIDING OFFICER, LABOUR COURT AND OTHERS
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24 April 1973
Supreme Court 5 pages MAHENDRA SINGH Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 3 of 1970 |
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24 April 1973
Supreme Court 11 pages MANPHUL SINGH Vs SURINDER SINGH
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23 April 1973
Supreme Court 6 pages R. CHANDRAN Vs M. V. MARAPPAN
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