Showing 36631 - 36645 of 41947 judgements
01 May 1973
Supreme Court
8 pages
KALU AHIR AND OTHERS Vs RAMDEO RAM

Case number: Appeal (crl.) 40 of 1970

30 April 1973
Supreme Court
8 pages
CONTROLLER OF ESTATE DUTY, GUJARAT Vs HUSSAINBHAI MOHMEDBHAI BADRI

Case number: Appeal (civil) 1096 of 1970

27 April 1973
Supreme Court
6 pages
ASSAM MATCH COMPANY LIMITED Vs BIJOY LAL SEN & OTHERS

Case number: Appeal (civil) 2433 of 1963

27 April 1973
Supreme Court
4 pages
CALCUTTA STATE TRANSPORT CORPORATION Vs MD. NOOR ALAM

Case number: Appeal (civil) 2458 of 1968

27 April 1973
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs KAMANI EMPLOYEES' UNION & ORS.

Case number: Appeal (civil) 1098 of 1969

26 April 1973
Supreme Court
6 pages
RANBIR AND ORS. Vs STATE OF PUNJAB

Case number: Appeal (crl.) 5 of 1970

26 April 1973
Supreme Court
4 pages
STATE OF PUNJAB Vs THE GANDHARA TRANSPORT COMPANY (P) LTD ANDOTHERS

Case number: Appeal (civil) 449 of 1969

25 April 1973
Supreme Court
8 pages
RAGHUNATH PRASAD PODDAR ETC. Vs COMMISSIONER OF INCOME TAX, CALCUTTA

Case number: Appeal (civil) 1032 of 1970

25 April 1973
Supreme Court
4 pages
R. C. SHARMA Vs THE CHIEF SECRETARY, GOVERNMENT OF MADHYAPRADESH, BHOPAL &

Case number: Appeal (civil) 1907 of 1970

25 April 1973
Supreme Court
9 pages
SANTOKH SINGH Vs IZHAR HUSSAIN AND ANR.

Case number: Appeal (crl.) 35 of 1970

24 April 1973
Supreme Court
0 pages
Kesavananda Bharati Sripadagalvaru and Ors Vs State of Kerala and Anr

Bench: SIKRI, S.M. (CJ) & SHELAT, J.M.,HEGDE, K.S. & GROVER, A.N.,RAY, A.N. & REDDY, P.J. & PALEKAR, D.G.,KHANNA, HANS RAJ & MATHEW, K.K. & BEG, M.H.,DWIVEDI, S.N. MUKHERJEA, B.K. CHANDRACHUD, Y.V.
Case number: Writ Petition (civil) 135 of 1970

24 April 1973
Supreme Court
10 pages
SHREE SITA RAM SUGAR CO. LTD. Vs THE PRESIDING OFFICER, LABOUR COURT AND OTHERS

24 April 1973
Supreme Court
5 pages
MAHENDRA SINGH Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 3 of 1970

24 April 1973
Supreme Court
11 pages
MANPHUL SINGH Vs SURINDER SINGH

23 April 1973
Supreme Court
6 pages
R. CHANDRAN Vs M. V. MARAPPAN