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04 April 1973
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA Vs M/S. BIRLA GWALIOR (PVT.) LTD.
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04 April 1973
Supreme Court 5 pages CONTROLLER OF ESTATES DUTY,ANDHRA PRADESH HYDERABAD Vs KANCHARLA KESAVA RAO
Case number: Appeal (civil) 107 of 1970 |
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04 April 1973
Supreme Court 3 pages RAM PRAKASH Vs MOHAMMAD ALI KHAN (DEAD) THROUGH L.R'S
Case number: Appeal (civil) 1860 of 1967 |
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03 April 1973
Supreme Court 3 pages COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA Vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA
Case number: Appeal (civil) 79 of 1970 |
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03 April 1973
Supreme Court 5 pages THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALE Vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.
Case number: Appeal (civil) 1888 of 1970 |
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03 April 1973
Supreme Court 5 pages REGISTRAR OF HIGH COURT OF MADHYA PRADESH AND ANOTHER Vs B. A. NIGAM AND OTHERS
Case number: Appeal (civil) 624 of 1972 |
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03 April 1973
Supreme Court 10 pages CHAGANTI KOTAIAH & ORS. Vs GOGINENI VENKATESHWARA RAO & ANR.
Case number: Appeal (crl.) 173 of 1970 |
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03 April 1973
Supreme Court 14 pages THE WORKMEN OF H.M.T. & ANR. Vs THE PRESIDING OFFICER, NATIONALTRIBUNAL, CALCUTTA & OTHERS
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02 April 1973
Supreme Court 5 pages NETI SREERAMULU Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 50 of 1973 |
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30 March 1973
Supreme Court 8 pages UNION OF INDIA Vs M/S. MODI INDUSTRIES LTD.
Case number: Appeal (civil) 1616 of 1967 |
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29 March 1973
Supreme Court 4 pages SAXBY AND FARMER (INDIA) PVT. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 1923 of 1968 |
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29 March 1973
Supreme Court 11 pages UNION OF INDIA Vs MAJ. I. C., LALA ETC. ETC.
Case number: Appeal (crl.) 161 of 1970 |
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28 March 1973
Supreme Court 6 pages PATEL INDIA (PRIVATE) LTD. Vs UNION OF INDIA & OTHERS(with connected petition)
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28 March 1973
Supreme Court 8 pages PARKASH CHAND KHURANA ETC. Vs HARNAM SINGH & ORS.
Case number: Appeal (civil) 1866 of 1967 |
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28 March 1973
Supreme Court 7 pages GAJRAJ SINGH Vs THE STATE OF MADHYA- PRADESH & ANR.
Case number: Appeal (civil) 1259 of 1967 |