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23 April 1973
Supreme Court 7 pages DURAI MUTHUSWAMI Vs N. NACHIAPPAN & ORS.
Case number: Appeal (civil) 646 of 1972 |
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23 April 1973
Supreme Court 9 pages STATE OF UTTAR PRADESH & ANR. Vs JANKI SARAN KAILASH CHANDRA & ANR.
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23 April 1973
Supreme Court 6 pages HAJI LAL MOHD. BIRI WORKS ALLAHABAD THROUGHABDUL HAMID Vs THE STATE OF U.P. AND OTHERS
Case number: Appeal (civil) 543 of 1970 |
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19 April 1973
Supreme Court 25 pages SAMBHU NATH SARKAR Vs THE STATE OF WEST BENGAL & ORS.
Bench: SHETTY, K.J. (J),HEGDE, K.S.,RAY, A.N.,REDDY, P.J. & KHANNA, HANS RAJ,MUKHERJEA, B.K. & CHANDRACHUD, Y.V. |
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18 April 1973
Supreme Court 20 pages P. MALAICHAMI Vs M. ANDI AMBALAM & ORS.
Case number: Appeal (civil) 649 of 1972 |
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18 April 1973
Supreme Court 10 pages COMMISSIONER OF SALES-TAX, MADHYA PRADESH Vs M/S. H.M. ESUFALL, H. M. ABDULALI, SIYAGANJ, INDORE
Case number: Appeal (civil) 1068 of 1970 |
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18 April 1973
Supreme Court 10 pages DAMODAR VALLEY CORPORATION Vs WORKMEN
Case number: Appeal (civil) 1666 of 1968 |
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16 April 1973
Supreme Court 6 pages STATE OF U.P. AND ANR. Vs ANNAPURNA BISCUIT MFG. CO.
Case number: Appeal (civil) 1716 of 1972 |
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12 April 1973
Supreme Court 5 pages SARASPUR MILLS CO. LTD. Vs RAMANLAL CHIMANLAL & ORS.
Case number: Appeal (civil) 1957 of 1968 |
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11 April 1973
Supreme Court 7 pages SRI RAMAMOHAN MOTOR SERVICE Vs COMMISSIONER OF INCOME-TAX, HYDERABAD
Case number: Appeal (civil) 471 of 1970 |
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10 April 1973
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA Vs CALCUTTA DISCOUNT CO., LTD.
Case number: Appeal (civil) 495 of 1970 |
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10 April 1973
Supreme Court 8 pages V. NAGAPPA Vs IRON ORE MINES CESS COMMISSIONER & ANOTHER
Case number: Appeal (civil) 1695 of 1967 |
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09 April 1973
Supreme Court 5 pages STATE OF BIHAR Vs BHAGIRATH SHARMA & ANOTHER
Case number: Appeal (crl.) 7 of 1970 |
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05 April 1973
Supreme Court 16 pages ROSY JACOB Vs JACOB A. CHAKRAMAKKAL
Case number: Appeal (civil) 1295 of 1972 |
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05 April 1973
Supreme Court 7 pages RAM NARAIN Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 6 of 1970 |