Kesavananda Bharati Sripadagalvaru and Ors Vs State of Kerala and Anr

Bench: SIKRI, S.M. (CJ) & SHELAT, J.M.,HEGDE, K.S. & GROVER, A.N.,RAY, A.N. & REDDY, P.J. & PALEKAR, D.G.,KHANNA, HANS RAJ & MATHEW, K.K. & BEG, M.H.,DWIVEDI, S.N. MUKHERJEA, B.K. CHANDRACHUD, Y.V.
Case number: Writ Petition (civil) 135 of 1970