Showing 36616 - 36630 of 41947 judgements
04 May 1973
Supreme Court
7 pages
COOPER ENGINEERING LIMITED Vs D. M. ANEY AND OTHERS

Case number: Appeal (civil) 554 of 1970

04 May 1973
Supreme Court
11 pages
WORKMEN Vs MANAGEMENT OF DUNLOP RUBBER COMPANY OF INDIA LIMITED

Case number: Appeal (civil) 1291 of 1968

04 May 1973
Supreme Court
7 pages
INDER SAIN Vs STATE OF PUNJAB

Case number: Appeal (crl.) 44 of 1970

04 May 1973
Supreme Court
6 pages
HARNANDRAI BADRIDAS Vs DEBIDUTT BHAGWATI PRASAD & ORS.

Case number: Appeal (civil) 1323 of 1967

04 May 1973
Supreme Court
6 pages
B. G. GOSWAMI Vs DELHI ADMINISTRATION

Bench: DUA,I.D.
Case number: Appeal Criminal 23 of 1970

03 May 1973
Supreme Court
6 pages
JAGDISH CHANDER Vs STATE OF DELHI

Case number: Appeal (crl.) 20 of 1970

03 May 1973
Supreme Court
6 pages
RAM LAL & ORS. Vs PIARE LAL GOBINDRAM & ORS.

Case number: Appeal (civil) 1248 of 1967

03 May 1973
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs S. M. K. PARASURAMA GURUKUL

Case number: Appeal (civil) 796 of 1971

02 May 1973
Supreme Court
13 pages
THAKORLAL D. VADGAMA Vs THE STATE OF GUJARAT

Case number: Appeal (crl.) 18 of 1970

02 May 1973
Supreme Court
6 pages
M. N. DASANNA Vs STATE OF ANDHRA PRADESH

Case number: Appeal (civil) 1596 of 1967

02 May 1973
Supreme Court
7 pages
STATE OF HARYANA Vs SUBASH CHANDER MARWAHA AND ORS.

Case number: Appeal (civil) 534 of 1973

01 May 1973
Supreme Court
8 pages
V. N. KAMDAR AND ANOTHER Vs MUNICIPAL CORPORATION OF DELHI

Case number: Appeal (crl.) 49 of 1973

01 May 1973
Supreme Court
11 pages
STATE OF RAJASTHAN Vs TARACHAND JAIN

Case number: Appeal (crl.) 24 of 1970

01 May 1973
Supreme Court
4 pages
U.P. STATE ELECTRICITY BOARD, LUCKNOW Vs THE OFFICIAL LIQUIDATOR LOWER GANGESJAMUNA ELECTRICITY DIST

Case number: Appeal (civil) 1201 of 1967

01 May 1973
Supreme Court
4 pages
WORKMEN OF THE CALCUTTA ELECTRIC SUPPLYCORPORATION LTD. Vs CALCUTTA ELECTRIC SUPPLY CORPORATION LTD.

Case number: Appeal (civil) 1924 of 1968