Showing 36601 - 36615 of 41947 judgements
08 August 1973
Supreme Court
3 pages
STATE OF MADRAS Vs REV. BROTHER JOSEPH

07 August 1973
Supreme Court
6 pages
GORAKH NATH DUBE Vs HARI NARAIN SINGH & ORS.

Case number: Appeal (civil) 1579 of 1967

06 August 1973
Supreme Court
11 pages
STATE OF PUNJAB Vs JAGIR SINGH AND ORS.

Case number: Appeal (crl.) 7 of 1972

03 August 1973
Supreme Court
7 pages
SHAMSHER SINGH Vs RAJINDER PRASHAD & ORS.

Case number: Appeal (civil) 1304 of 1967

03 August 1973
Supreme Court
10 pages
N. L. DEVENDER SINGH & ORS. Vs SYED KHAJA

Case number: Appeal (civil) 2517 of 1969

02 August 1973
Supreme Court
5 pages
PARMESHWARI PRASAD GUPTA Vs THE UNION OF INDIA

Case number: Appeal (civil) 1333 of 1967

02 August 1973
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs LAXMAN CHIMAN NAIK & ANR.

Case number: Appeal (civil) 1550 of 1967

01 August 1973
Supreme Court
6 pages
CHARAN LAL SAHU Vs NANDKISHORE BHATT & ORS.

Case number: Appeal (civil) 2411 of 1972

31 July 1973
Supreme Court
4 pages
CHANDRIKA MISIR & ANR. Vs BHAIYA LAL

Case number: Appeal (civil) 2032 of 1968

25 July 1973
Supreme Court
9 pages
HAR JAS DEV SINGH Vs STATE OF PUNJAB & ORS.

Case number: Writ Petition (Civil) 93 of 1973

24 July 1973
Supreme Court
7 pages
MUNICIPAL COUNCIL, BHOPAL Vs SINDHI SAHITI MULTIPURPOSE TRANSPORTCO-OP. SOCIETY LTD. &

Case number: Appeal (civil) 1547 of 1967

23 July 1973
Supreme Court
8 pages
KHASHABA MARUTI SHELKE Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 223 of 1972

18 July 1973
Supreme Court
7 pages
HARI KRISHAN WATTAL Vs VAIKUNTH NATH PANDYA

Case number: Appeal (civil) 1433 of 1967

04 May 1973
Supreme Court
7 pages
AGRICULTURAL & INDUSTRIAL SYNDICATE LTD. Vs STATE OF U.P. AND OTHERS

Case number: Appeal (civil) 2043 of 1971

04 May 1973
Supreme Court
6 pages
EMPLOYERS OF THUNGABHADRA INDUSTRIES LTD. Vs THE WORKMEN AND ANOTHER

Case number: Appeal (civil) 2271 of 1970