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08 August 1973
Supreme Court 3 pages STATE OF MADRAS Vs REV. BROTHER JOSEPH
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07 August 1973
Supreme Court 6 pages GORAKH NATH DUBE Vs HARI NARAIN SINGH & ORS.
Case number: Appeal (civil) 1579 of 1967 |
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06 August 1973
Supreme Court 11 pages STATE OF PUNJAB Vs JAGIR SINGH AND ORS.
Case number: Appeal (crl.) 7 of 1972 |
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03 August 1973
Supreme Court 7 pages SHAMSHER SINGH Vs RAJINDER PRASHAD & ORS.
Case number: Appeal (civil) 1304 of 1967 |
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03 August 1973
Supreme Court 10 pages N. L. DEVENDER SINGH & ORS. Vs SYED KHAJA
Case number: Appeal (civil) 2517 of 1969 |
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02 August 1973
Supreme Court 5 pages PARMESHWARI PRASAD GUPTA Vs THE UNION OF INDIA
Case number: Appeal (civil) 1333 of 1967 |
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02 August 1973
Supreme Court 5 pages STATE OF MAHARASHTRA Vs LAXMAN CHIMAN NAIK & ANR.
Case number: Appeal (civil) 1550 of 1967 |
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01 August 1973
Supreme Court 6 pages CHARAN LAL SAHU Vs NANDKISHORE BHATT & ORS.
Case number: Appeal (civil) 2411 of 1972 |
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31 July 1973
Supreme Court 4 pages CHANDRIKA MISIR & ANR. Vs BHAIYA LAL
Case number: Appeal (civil) 2032 of 1968 |
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25 July 1973
Supreme Court 9 pages HAR JAS DEV SINGH Vs STATE OF PUNJAB & ORS.
Case number: Writ Petition (Civil) 93 of 1973 |
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24 July 1973
Supreme Court 7 pages MUNICIPAL COUNCIL, BHOPAL Vs SINDHI SAHITI MULTIPURPOSE TRANSPORTCO-OP. SOCIETY LTD. &
Case number: Appeal (civil) 1547 of 1967 |
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23 July 1973
Supreme Court 8 pages KHASHABA MARUTI SHELKE Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 223 of 1972 |
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18 July 1973
Supreme Court 7 pages HARI KRISHAN WATTAL Vs VAIKUNTH NATH PANDYA
Case number: Appeal (civil) 1433 of 1967 |
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04 May 1973
Supreme Court 7 pages AGRICULTURAL & INDUSTRIAL SYNDICATE LTD. Vs STATE OF U.P. AND OTHERS
Case number: Appeal (civil) 2043 of 1971 |
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04 May 1973
Supreme Court 6 pages EMPLOYERS OF THUNGABHADRA INDUSTRIES LTD. Vs THE WORKMEN AND ANOTHER
Case number: Appeal (civil) 2271 of 1970 |