Showing 36391 - 36405 of 41947 judgements
09 April 1974
Supreme Court
9 pages
GANGA BAI Vs VIJAY KUMAR & ORS.

Case number: Appeal (civil) 582 of 1969

09 April 1974
Supreme Court
10 pages
MANAGEMENT COMMITTEE T. K. GHOSH'S ACADEMY Vs T. C. PALIT & ORS.

Case number: Appeal (civil) 570 of 1969

09 April 1974
Supreme Court
5 pages
BIHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS Vs BHUBNESHWAR PRASAD CHOUDHARY & ANR.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1871 of 1967

08 April 1974
Supreme Court
4 pages
KHEM KARAN AND OTHERS Vs THE STATE OF U.P. AND ANOTHER

Case number: Appeal (crl.) 40 of 1971

08 April 1974
Supreme Court
6 pages
VASANT KRISHNARAO PATURKAR & ANR. Vs D. R. MAJRAMKAR & OTHERS

Case number: Appeal (civil) 1227 of 1972

05 April 1974
Supreme Court
5 pages
COLLECTOR OF CUSTOMS, MADRAS & ANR. Vs C.TARACHAND

Case number: Appeal (civil) 1161 of 1973

04 April 1974
Supreme Court
5 pages
RAJENDRA KUMAR CHATURVEDI Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 200 of 1970

03 April 1974
Supreme Court
14 pages
COLLECTOR OF CUSTOMS, MADRAS AND ORS Vs D. BHOORMUL

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1142 of 1973

03 April 1974
Supreme Court
6 pages
KESHO RAM Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 199 of 1970

02 April 1974
Supreme Court
7 pages
THE AMALGAMATED TEA ESTATE CO. LTD. ETC. Vs STATE OF KERALA

Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,DWIVEDI, S.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 2 of 1971

28 March 1974
Supreme Court
5 pages
SURAJMAL SUROLIA Vs THE BAR COUNCIL OF INDIA & OTHERS

Case number: Writ Petition (Civil) 424 of 1971

28 March 1974
Supreme Court
9 pages
RAGHUBIR SINGH Vs STATE OF HARYANA

Case number: Appeal (crl.) 15 of 1971

28 March 1974
Supreme Court
8 pages
BIRAM CHAND Vs STATE OF UTTAR PRADESH & ORS.

Bench: GOSWAMI,P.K.
Case number: Writ Petition (Civil) 23 of 1974

27 March 1974
Supreme Court
5 pages
JEHAN SINGH Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 201 of 1970

26 March 1974
Supreme Court
6 pages
MILAN BANIKP. Vs THE STATE OF WEST BENGAL & ORS.

Case number: Writ Petition (Civil) 2023 of 1973