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09 April 1974
Supreme Court 9 pages GANGA BAI Vs VIJAY KUMAR & ORS.
Case number: Appeal (civil) 582 of 1969 |
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09 April 1974
Supreme Court 10 pages MANAGEMENT COMMITTEE T. K. GHOSH'S ACADEMY Vs T. C. PALIT & ORS.
Case number: Appeal (civil) 570 of 1969 |
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09 April 1974
Supreme Court 5 pages BIHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS Vs BHUBNESHWAR PRASAD CHOUDHARY & ANR.
Bench: ALAGIRISWAMI,A. |
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08 April 1974
Supreme Court 4 pages KHEM KARAN AND OTHERS Vs THE STATE OF U.P. AND ANOTHER
Case number: Appeal (crl.) 40 of 1971 |
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08 April 1974
Supreme Court 6 pages VASANT KRISHNARAO PATURKAR & ANR. Vs D. R. MAJRAMKAR & OTHERS
Case number: Appeal (civil) 1227 of 1972 |
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05 April 1974
Supreme Court 5 pages COLLECTOR OF CUSTOMS, MADRAS & ANR. Vs C.TARACHAND
Case number: Appeal (civil) 1161 of 1973 |
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04 April 1974
Supreme Court 5 pages RAJENDRA KUMAR CHATURVEDI Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 200 of 1970 |
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03 April 1974
Supreme Court 14 pages COLLECTOR OF CUSTOMS, MADRAS AND ORS Vs D. BHOORMUL
Bench: SARKARIA,RANJIT SINGH |
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03 April 1974
Supreme Court 6 pages KESHO RAM Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 199 of 1970 |
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02 April 1974
Supreme Court 7 pages THE AMALGAMATED TEA ESTATE CO. LTD. ETC. Vs STATE OF KERALA
Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,DWIVEDI, S.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH |
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28 March 1974
Supreme Court 5 pages SURAJMAL SUROLIA Vs THE BAR COUNCIL OF INDIA & OTHERS
Case number: Writ Petition (Civil) 424 of 1971 |
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28 March 1974
Supreme Court 9 pages RAGHUBIR SINGH Vs STATE OF HARYANA
Case number: Appeal (crl.) 15 of 1971 |
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28 March 1974
Supreme Court 8 pages BIRAM CHAND Vs STATE OF UTTAR PRADESH & ORS.
Bench: GOSWAMI,P.K. |
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27 March 1974
Supreme Court 5 pages JEHAN SINGH Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 201 of 1970 |
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26 March 1974
Supreme Court 6 pages MILAN BANIKP. Vs THE STATE OF WEST BENGAL & ORS.
Case number: Writ Petition (Civil) 2023 of 1973 |