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23 April 1974
Supreme Court 11 pages CENTRAL INLAND WATER TRANSPORT CORPORATIONLTD. Vs THE WORKMEN & ANR.
Bench: PALEKAR,D.G. |
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23 April 1974
Supreme Court 15 pages H. L. MEHRA Vs UNION OF INDIA
Case number: Appeal (civil) 1366 of 1972 |
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23 April 1974
Supreme Court 12 pages MATTULAL Vs RADHE LAL
Case number: Appeal (civil) 2180 of 1970 |
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17 April 1974
Supreme Court 6 pages S. KODAR Vs STATE OF KERALA
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH |
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16 April 1974
Supreme Court 16 pages BISHAN SARUP GUPTA ETC. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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16 April 1974
Supreme Court 9 pages DHAN SINGH RAMKRISHNA CHAUDHRI & ORS. Vs LAXMINARAYAN RAMKISHAN & ANR.
Case number: Appeal (civil) 697 of 1971 |
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15 April 1974
Supreme Court 13 pages ONKARNATH SINGH AND ORS. Vs THE STATE OF U. P.
Case number: Appeal (crl.) 100 of 1971 |
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15 April 1974
Supreme Court 23 pages SANKARAN GOVINDAN Vs LAKSHMI BHARATHI & OTHERS
Case number: Appeal (civil) 1887 of 1967 |
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11 April 1974
Supreme Court 56 pages MAGANLAL CHHAGGANLAL (P) LTD. Vs MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,KHANNA, HANS RAJ,MATHEW, K.K. & ALAGIRISWAMI, A.,BHAGWATI, P.N. & KRISHNAIYER, V.R. |
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11 April 1974
Supreme Court 4 pages RAMAUTAR LAL JAIN Vs MAYA KAUR & 13 ORS.
Case number: Appeal (civil) 2593 of 1969 |
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11 April 1974
Supreme Court 16 pages RAMAGYA PRASAD GUPTA & ORS. Vs MURLI PRASAD & ORS.
Case number: Appeal (civil) of 1967 |
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10 April 1974
Supreme Court 7 pages STATE OF HIMACHAL PRADESH & ANR. Vs UNION OF INDIA & ORS. ETC.
Case number: Appeal (civil) 1324 of 1972 |
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10 April 1974
Supreme Court 5 pages ANIL KUMAR BOSE Vs STATE OF BIHAR
Case number: Appeal (crl.) 223 of 1970 |
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10 April 1974
Supreme Court 7 pages GURDIT SINGH AND OTHERS Vs STATE OF PUNJAB AND OTHERS
Case number: Appeal (civil) 1897 of 1967 |
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09 April 1974
Supreme Court 5 pages BHAJAN SINGH & ORS. Vs STATE OF U.P.
Case number: Appeal (crl.) 10 of 1970 |