Showing 36436 - 36450 of 41947 judgements
26 February 1974
Supreme Court
6 pages
IFTIKHAR AHMED AND OTHERS Vs SYED MEHARBAN ALI AND OTHERS

Case number: Appeal (civil) 1646 of 1967

26 February 1974
Supreme Court
5 pages
STATE OF MYSORE Vs ANANT VINAYAK PATWARDHAN

Case number: Appeal (civil) 1741 of 1967

22 February 1974
Supreme Court
7 pages
PARMAR HIMATSINGH JUGATSINGH Vs PATEL HARMANBHAI NARSIBHAI

Case number: Appeal (civil) 297 of 1973

21 February 1974
Supreme Court
10 pages
BOARD OF DIRECTORS OF ANDHRA PRADESH CO-OPERATIVE CENTRA Vs CHITTOR PRIMARY CO-OPERATIVE LAND MORTGAGEBANK LTD. ETC.

Bench: REDDY,P. JAGANMOHAN
Case number: Appeal Civil 2229-2231 of 1972

21 February 1974
Supreme Court
4 pages
KRISHNA LAL DUTTA Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 845 of 1973

19 February 1974
Supreme Court
14 pages
NAWABKHAN ABBASKHAN Vs THE STATE OF GUJARAT

Case number: Appeal (crl.) 83 of 1970

15 February 1974
Supreme Court
29 pages
TRUSTEES OF PORT OF BOMBAY Vs THE PREMIER AUTOMOBILES LTD. AND ANOTHER

Case number: Appeal (civil) 342 of 1972

14 February 1974
Supreme Court
8 pages
BAVA C. CHOKKAPPA MUDALIAR & ORS. Vs BAVA C. CHOKKAPPA MUDALIAR & ORS.

Case number: Appeal (civil) 1792 of 1967

14 February 1974
Supreme Court
9 pages
MOHD. ALAM Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 1678 of 1973

13 February 1974
Supreme Court
9 pages
JAGDISH PRASAD Vs THE STATE OF BIHAR AND ANOTHER

Case number: Writ Petition (Civil) 72 of 1973

13 February 1974
Supreme Court
11 pages
BANWARI DASS Vs SUMMER CHAND AND ORS.

Case number: Appeal (civil) 893 of 1973

12 February 1974
Supreme Court
3 pages
RAGHUBIR SINGH Vs STATE OF HARYANA

Case number: Appeal (crl.) 124 of 1973

12 February 1974
Supreme Court
8 pages
SUPERINTENDENT & REMEMBERANCER OF LEGALAFFAIRS, WEST BENGAL Vs S. K. ROY

Case number: Appeal (crl.) 189 of 1970

12 February 1974
Supreme Court
8 pages
CHAWLA AND ANOTHER Vs STATE OF HARYANA

Case number: Appeal (crl.) 109 of 1973

11 February 1974
Supreme Court
11 pages
EDIGA ANAMMA Vs STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 67 of 1973