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26 March 1974
Supreme Court 28 pages THE STATE OF GUJARAT AND ANOTHER Vs SHRI AMBICA MILLS LTD., AHMEDABAD, ETC.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A. |
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25 March 1974
Supreme Court 6 pages R. S. SIAL Vs THE STATE OF U.P. & ORS.
Case number: Appeal (civil) 1062 of 1971 |
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25 March 1974
Supreme Court 15 pages MOHD. YUNUS SALEEM Vs SHIV KUMAR SHASTRI AND OTHERS
Case number: Appeal (civil) 282 of 1972 |
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22 March 1974
Supreme Court 4 pages NAWAB ALI Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 20 of 1971 |
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21 March 1974
Supreme Court 9 pages STATE OF PUNJAB Vs HARI SINGH & ANR.
Case number: Appeal (crl.) 213 of 1970 |
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21 March 1974
Supreme Court 4 pages UTTAM SINGH Vs THE STATE (DELHI ADMINISTRATION)
Case number: Appeal (crl.) 49 of 1974 |
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21 March 1974
Supreme Court 18 pages WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED Vs M/S. STRAW BOARD MANUFACTURING COMPANY LIMITED
Case number: Appeal (civil) 52 of 1969 |
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20 March 1974
Supreme Court 16 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs M/S POLYCHEM LTD.
Case number: Appeal (civil) 1828 of 1969 |
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20 March 1974
Supreme Court 9 pages KAYJAY INDUSTRIES (P) LTD. Vs ASNEW DRUMS (P) LTD. & ORS.
Case number: Appeal (civil) 2150 of 1972 |
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20 March 1974
Supreme Court 13 pages GAMMON INDIA LTD. ETC. ETC. Vs UNION OF INDIA & ORS. ETC.
Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,DWIVEDI, S.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH |
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19 March 1974
Supreme Court 7 pages STATE OF HARYANA Vs GURDIAL SINGH AND PARGAT SINGH
Case number: Appeal (crl.) 1 of 1971 |
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19 March 1974
Supreme Court 6 pages HALLU AND OTHERS Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 142 of 1970 |
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18 March 1974
Supreme Court 28 pages NARAINDAS INDURKHYA Vs THE STATE OF MADHYA PRADESH & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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15 March 1974
Supreme Court 12 pages GOLAM HUSSAIN ALIAS GAMA Vs THE COMMISSIONER OF POLICE, CALCUTTA, AND OTHERS
Case number: Writ Petition (Civil) 1977 of 1973 |
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14 March 1974
Supreme Court 6 pages DHARAM DAS WADHWANI Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 222 of 1970 |