Showing 36406 - 36420 of 41947 judgements
26 March 1974
Supreme Court
28 pages
THE STATE OF GUJARAT AND ANOTHER Vs SHRI AMBICA MILLS LTD., AHMEDABAD, ETC.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.
Case number: Appeal (civil) 1931 of 1968

25 March 1974
Supreme Court
6 pages
R. S. SIAL Vs THE STATE OF U.P. & ORS.

Case number: Appeal (civil) 1062 of 1971

25 March 1974
Supreme Court
15 pages
MOHD. YUNUS SALEEM Vs SHIV KUMAR SHASTRI AND OTHERS

Case number: Appeal (civil) 282 of 1972

22 March 1974
Supreme Court
4 pages
NAWAB ALI Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 20 of 1971

21 March 1974
Supreme Court
9 pages
STATE OF PUNJAB Vs HARI SINGH & ANR.

Case number: Appeal (crl.) 213 of 1970

21 March 1974
Supreme Court
4 pages
UTTAM SINGH Vs THE STATE (DELHI ADMINISTRATION)

Case number: Appeal (crl.) 49 of 1974

21 March 1974
Supreme Court
18 pages
WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED Vs M/S. STRAW BOARD MANUFACTURING COMPANY LIMITED

Case number: Appeal (civil) 52 of 1969

20 March 1974
Supreme Court
16 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs M/S POLYCHEM LTD.

Case number: Appeal (civil) 1828 of 1969

20 March 1974
Supreme Court
9 pages
KAYJAY INDUSTRIES (P) LTD. Vs ASNEW DRUMS (P) LTD. & ORS.

Case number: Appeal (civil) 2150 of 1972

20 March 1974
Supreme Court
13 pages
GAMMON INDIA LTD. ETC. ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,DWIVEDI, S.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 202 of 1973

19 March 1974
Supreme Court
7 pages
STATE OF HARYANA Vs GURDIAL SINGH AND PARGAT SINGH

Case number: Appeal (crl.) 1 of 1971

19 March 1974
Supreme Court
6 pages
HALLU AND OTHERS Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 142 of 1970

18 March 1974
Supreme Court
28 pages
NARAINDAS INDURKHYA Vs THE STATE OF MADHYA PRADESH & ORS.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Writ Petition (Civil) 1177 of 1973

15 March 1974
Supreme Court
12 pages
GOLAM HUSSAIN ALIAS GAMA Vs THE COMMISSIONER OF POLICE, CALCUTTA, AND OTHERS

Case number: Writ Petition (Civil) 1977 of 1973

14 March 1974
Supreme Court
6 pages
DHARAM DAS WADHWANI Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 222 of 1970