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14 March 1974
Supreme Court 5 pages IRLAPATI SUBBAYYA Vs THE PUBLIC PROSECUTOR, ANDHRA PRADESH
Case number: Appeal (crl.) 229 of 1970 |
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14 March 1974
Supreme Court 7 pages GOGULA GURUMURTHY & ORS Vs KURIMETI AYYAPPA
Case number: Appeal (civil) 1817 of 1967 |
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14 March 1974
Supreme Court 6 pages S. N. KHARKHANIS & ORS. Vs UNION OF INDIA & ORS.
Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,DWIVEDI, S.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH |
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12 March 1974
Supreme Court 11 pages RAJA BAHADUR MOTILAL BOMBAY MILLS LTD.AND ANOTHER Vs M/S. GOVIND RAM BROTHERS (P) LTD., ANDANOTHER.
Case number: Appeal (civil) 1186 of 1972 |
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12 March 1974
Supreme Court 7 pages BARATI Vs STATE OF U. P.
Case number: Appeal (crl.) 226 of 1970 |
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12 March 1974
Supreme Court 14 pages UNION OF INDIA Vs RAMAN IRON FOUNDRY
Case number: Appeal (civil) 1330 of 1973 |
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12 March 1974
Supreme Court 7 pages SHYAM SUNDER AND OTHES Vs THE STATE OF RAJASTHAN
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11 March 1974
Supreme Court 8 pages LAXMAN Vs STATE INDUSTRIAL COURT & ORS.
Case number: Appeal (civil) 1188 of 1969 |
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05 March 1974
Supreme Court 8 pages MOHINDER SINGH Vs STATE OF HARYANA .
Bench: KHANNA,HANS RAJ |
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05 March 1974
Supreme Court 5 pages KUMAR PASHUPATI NATH MULLAH (DEAD) BY L. RS. Vs STATE OF WEST BENGAL
Case number: Appeal (civil) 1838 of 1967 |
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05 March 1974
Supreme Court 8 pages DAYA SINGH (dead) THROUGH L.RS. & ANR. Vs DHAN KAUR
Case number: Appeal (civil) 1825 of 1967 |
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04 March 1974
Supreme Court 24 pages PREM RAJ Vs RAM CHARAN
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04 March 1974
Supreme Court 7 pages KESAR SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 167 of 1973 |
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01 March 1974
Supreme Court 13 pages SHRIPAD GAJANAN SUTHANKAR Vs DATTARAM KASHINATH SUTHANKAR AND ORS.
Case number: Appeal (civil) 1264 of 1967 |
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26 February 1974
Supreme Court 4 pages RAM LABHAYA Vs MUNICIPAL CORORATION OF DELHI AND ANR.
Case number: Appeal (crl.) 192 of 1970 |