Judgements

STATE OF U.P. Vs RAM SWARUP & ANR.

INSTALMENT SUPPLY PVT. LTD. Vs SALES TAX OFFICER

Bench: RAY, A.N. (CJ),MATHEW, K.K.,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, R.S.
Case number: W.P.(C) No.-000129-000131 / 1969
Diary number: 60012 / 1969

GOJER BROS. PVT. LTD. Vs RATAN LAL SINGH

Case number: Appeal (civil) 128 of 1972

VISHNU DAYAL MAHENDRA PAL AND OTHERS Vs STATE OF UTTAR PRADESH AND ANOTHER

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 1524 of 1973

SALIGRAM RUPLAL KHANNA & ANR Vs KANWAR RAJNATH

Case number: Appeal (civil) 143 of 1969

PANDIA NADAR AND ORS. Vs THE STATE OF TAMIL NADU AND ORS.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Writ Petition (Civil) 243 of 1970

CHIEF COMMISSIONER, DELHI AND ORS. Vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE ANDINDUSTRY, NEW

Case number: Appeal (civil) 1604 of 1967

FIDA ALI AND OTHERS Vs STATE OF JAMMU AND KASHMIR

Bench: RAY, A.N. (CJ),MATHEW, K.K.,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, R.S.
Case number: Writ Petition (Civil) 1485 of 1973

PRADIP KUMAR DAS & ORS. Vs STATE OF WEST BENGAL & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 961 of 1973

ANDHRA INDUSTRIAL WORKS, A. P. Vs CHIEF CONTROLLER OF IMPORTS AND ORS.

Bench: RAY, A.N. (CJ),MATHEW, K.K.,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, R.S.
Case number: Writ Petition (Civil) 122 of 1973

M/s. S. K. G. SUGAR LTD. Vs STATE OF BIHAR AND ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 370 of 1969

THE AHMEDABAD ST. XAVIERS COLLEGE SOCIETY & ANR. ETC. Vs STATE OF GUJARAT & ANR.

Bench: RAY, A.N. (CJ),REDDY, P.J. & PALEKAR, D.G.,KHANNA, HANS RAJ & MATHEW, K.K.,BEG, M. H. & DWIVEDI, S.N.,CHANDRACHUD, Y.V. & ALAGIRISWAMI, A.
Case number: Writ Petition (Civil) 232 of 1973

S. CHANDRA SEKHARAN & ORS. Vs GOVERNMENT OF TAMIL NADU & ORS.

Bench: A.N. RAY (CJ),K.K. MATHEW,A. ALAGIRISWAMI,P.K. GOSWAMI,R.S.
Case number: Writ Petition (civil) 190-198 of 1973

PRESS TRUST OF INDIA AND ANR. Vs UNION OF INDIA & ANR.

Case number: Appeal (civil) 2102 of 1968

JAGTA Vs STATE OF HARYANA

Case number: Appeal (crl.) 149 of 1973