Judgements

G. S. GILL AND ORS. Vs THE STATE OF PUNJAB & ORS.

Case number: Appeal (civil) 1098 of 1970

MURLIDHAR AGARWAL AND ANR. Vs STATE OF U.P. AND ORS.

CHARAN SINGH & ORS. Vs STATE OF PUNJAB

Bench: KHANNA,HANS RAJ
Case number: Appeal Criminal 61 of 1988

N. BOMAN BEHRAM (DEAD) BY L. Rs. & ANR. Vs STATE OF MYSORE & ANR.

Case number: Appeal (civil) 275 of 1970

SHANTI KUMAR R. CANJI Vs THE HOME INSURANCE CO. OF NEW YORK

Case number: Appeal (civil) 1991 of 1971

VASUDEV RAMCHANDRA SHELAT Vs PRANLAL JAYANAND THAKAR AND ORS.

Case number: Appeal (civil) 2515 of 1972

BARADAKANTA MISHRA Vs MR. JUSTICE GATIKRUSHNA MISHRA

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 84 of 1973

SPECIAL REFERENCE NO. 1 OF 1974 Vs

Bench: RAY, A.N. (CJ),REDDY, P. JAGANMOHAN,KHANNA, HANS RAJ,PALEKAR, D.G. & MATHEW, K.K,BEG, M. H. & CHANDRACHUD, Y.V.

MYSORE STATE ROAD TRANSPORT CORPORATION Vs THE MYSORE REVENUE APPELLATE TRIBUNAL & ORS.

FRANCIS ALIAS PONNAN Vs STATE OF KERALA

Case number: Appeal (crl.) 133 of 1973

FENDAN NAHA Vs STATE OF WEST BENGAL

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 2053 of 1972

MOHAMMAD SHUJAT, ALI & ORS. etc. Vs UNION OF INDIA & ORS. etc.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Writ Petition (Civil) 385 of 1969

SRI SIDDHI VINAYAKA COCONUT & CO. & ORS. ETC. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 1494 of 1973

MOHD. SHAUKAT HUSSAIN KHAN Vs STATE OF ANDHRA PRADESH

Case number: Appeal (civil) 1637 of 1967

STATE OF MYSORE & ANR. Vs M. M. THAMMAIAH & ANR.

Case number: Appeal (civil) 1721 of 1971