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16 August 1974
Supreme Court 9 pages KALI KINKOR GANGULY Vs PANNA BANERJEE AND ORS.
Case number: Appeal (civil) 1115 of 1973 |
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14 August 1974
Supreme Court 8 pages ISHA VALIMOHAMAD & ANR. Vs HAJI GULAM MOHAMAD & HAJI DADA TRUST
Case number: Appeal (civil) 1915 of 1970 |
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13 August 1974
Supreme Court 11 pages LQBAL ISMAIL SODAWALA Vs THE STATE OF MAHARASHTRA AND ORS.
Case number: Writ Petition (Civil) 1522 of 1973 |
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12 August 1974
Supreme Court 7 pages KUJU COLLIERIES LTD. Vs JHARKHAND MINES LTD. & ORS.
Case number: Appeal (civil) 1865 of 1967 |
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09 August 1974
Supreme Court 16 pages SURENDRA PAL & ORS. Vs SARASWATI ARORA & ANR.
Case number: Appeal (civil) 1153 of 1971 |
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09 August 1974
Supreme Court 7 pages K. RAMADAS SHENOY Vs THE CHIEF OFFICERS, TOWN MUNICIPAL COUNCIL, UDIPI AND ORS.
Case number: Appeal (civil) 2232 of 1973 |
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09 August 1974
Supreme Court 7 pages SETHU MADHAVAN NAIR & ORS. Vs THE STATE OF KERALA
Case number: Appeal (crl.) 16 of 1971 |
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08 August 1974
Supreme Court 28 pages RAHIM KHAN Vs KHURSHID AHMED & ORS.
Case number: Appeal (civil) 816 of 1973 |
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08 August 1974
Supreme Court 27 pages MYSORE STATE ROAD TRANSPORT CORPORATION Vs MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
Case number: Appeal (civil) 1801 of 1972 |
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08 August 1974
Supreme Court 5 pages ASHO DEVI Vs DUKHI SAO & ANR.
Case number: Appeal (civil) 1758 of 1967 |
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07 August 1974
Supreme Court 4 pages SAWAL DAS Vs THE STATE OF BIHAR
Case number: Review Petition (Criminal) 19 of 1974 |
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06 August 1974
Supreme Court 3 pages AMARJIT KAUR Vs PRITAM SINGH & OTHERS
Case number: Appeal (civil) 941 of 1973 |
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06 August 1974
Supreme Court 4 pages STATE OF MYSORE Vs ALLUM KARIBASAPPA & ORS.
Case number: Appeal (civil) 971 of 1973 |
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06 August 1974
Supreme Court 4 pages SHRI MANDIR SITA RAMJI Vs LT. GOVERNOR OF DELHI & ORS.
Case number: Appeal (civil) 1726 of 1972 |
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01 August 1974
Supreme Court 7 pages KAVIRAJ BASUDEVANAND Vs MAHANT HARIHAR GIR (DEAD) & ORS.
Case number: Appeal (civil) 1709 of 1967 |