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01 October 1974
Supreme Court 18 pages SATYA Vs TEJA SINGH
Case number: Appeal (crl.) 187 of 1970 |
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27 September 1974
Supreme Court 9 pages SANT NARAIN MATHUR & ORS. Vs RAMA KRISHNA MISSION & ORS.
Case number: Appeal (civil) 689 of 1973 |
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26 September 1974
Supreme Court 4 pages MIRZA NAUSHERWAN KHAN & ANR Vs THE COLLECTOR (LAND ACQUISITION), HYDERABAD
Case number: Appeal (civil) 2025 of 1968 |
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24 September 1974
Supreme Court 17 pages AJANTHA TRANSPORTS (P) LTD. COIMBATORE ETC. Vs M/S. T. v. K. TRANSPORTS, PULAMPATTTI, COIMBATORE,DISTT.
Case number: Appeal (civil) 1402 of 1974 |
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24 September 1974
Supreme Court 5 pages SK. SEKAWAT Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 164 of 1974 |
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24 September 1974
Supreme Court 23 pages BOLANI ORES LTD. ETC. Vs STATE OF ORISSA ETC.
Case number: Appeal (civil) 1816 of 1968 |
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24 September 1974
Supreme Court 10 pages STATE OF MYSORE Vs WEST COAST PAPERS MILLS LTD. & ANR.
Case number: Appeal (civil) 124 of 1971 |
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20 September 1974
Supreme Court 4 pages MUNICIPALITY OF BHIWANDI AND NIZAMPUR Vs M/S. KAILASH SIZING WORKS
Case number: Appeal (civil) 2154 of 1968 |
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20 September 1974
Supreme Court 11 pages DIRECTOR OF INSPECTION OF INCOME TAX(INVESTIGATION) NEW DEL Vs POORAN MAL & SONS & ANOTHER
Case number: Appeal (civil) 1118 of 1974 |
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20 September 1974
Supreme Court 0 pages P.G. JOSHI AND ORS. ETC. ETC. Vs THE DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEWDELHI, ETC.
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C. |
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18 September 1974
Supreme Court 11 pages M. A. RASHEED AND ORS. Vs THE STATE OF KERALA
Case number: Appeal (civil) 2064 of 1973 |
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17 September 1974
Supreme Court 20 pages BABUBHAI MULJIBHAI PATEL Vs NANDLAL KHODIDAS BAROT & ORS.
Case number: Appeal (civil) 1707 of 1973 |
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17 September 1974
Supreme Court 2 pages DHONDIBA GUNDU POMAJE & ORS. Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 325 of 1974 |
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17 September 1974
Supreme Court 0 pages INDRAPURI GRIHA NIRMAN SAHAKARI SAMITI LTD. Vs THE STATE OF RAJASTHAN & ORS.
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C. |
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16 September 1974
Supreme Court 5 pages DAKTAR MUDI Vs STATE OF WEST BENGAL
Bench: REDDY,P. JAGANMOHAN |