17 September 1974
Supreme Court
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INDRAPURI GRIHA NIRMAN SAHAKARI SAMITI LTD. Vs THE STATE OF RAJASTHAN & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C.
Case number: Appeal (civil) 943 of 1973