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31 October 1974
Supreme Court 14 pages CHALLAPALLI SUGAR LTD. Vs THE COMMISSIONER OF INCOME TAX, A.P. HYDERABAD
Case number: Appeal (civil) 1353 of 1970 |
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30 October 1974
Supreme Court 12 pages THE UNIVERSITY OF COCHIN Vs DR. N. RAMAN NAIR & ORS.
Case number: Appeal (civil) 855 of 1974 |
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30 October 1974
Supreme Court 5 pages SUDERSHAN KUMAR Vs THE STATE OF DELHI
Case number: Appeal (crl.) 54 of 1971 |
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29 October 1974
Supreme Court 8 pages D. CAWASJI & CO., ETC. ETC. Vs THE STATE OF MYSORE & ANR.
Bench: MATHEW,KUTTYIL KURIEN |
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17 October 1974
Supreme Court 8 pages BHAGWAN DUTT Vs KAMLA DEVI AND ANR.
Case number: Appeal (crl.) 228 of 1970 |
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17 October 1974
Supreme Court 12 pages BANKATLAL Vs STATE OF RAJASTHAN
Case number: Writ Petition (Civil) 292 of 1974 |
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17 October 1974
Supreme Court 0 pages ROSHANLAL KUTHIALA & ORS. Vs R.B. MOHAN SINGH OBERAI
Case number: Appeal (civil) 2248 of 1968 |
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16 October 1974
Supreme Court 6 pages INCOME TAX OFFICER, INCOME TAX-CUM-WEALTH TAX CIRCLE II, Vs NAWAB MIR BARKAT ALI KHAN BAHADUR
Case number: Appeal (civil) 1179 of 1970 |
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16 October 1974
Supreme Court 17 pages PARVEZ QADIR Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 629 of 1970 |
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16 October 1974
Supreme Court 11 pages COMMISSIONER OF INCOME TAX, HYDERABAD Vs NAWAB MIR BARKAT ALI KHAN BAHADUR
Bench: KHANNA,HANS RAJ |
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16 October 1974
Supreme Court 0 pages ADHIR NAIA Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 254 of 1974 |
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15 October 1974
Supreme Court 5 pages APPELLATE ASSTT. COMMR. ETC. ETC. Vs L.M.S. SADAK TAMBY & CO., ETC. ETC.
Case number: Appeal (civil) 1366 of 1969 |
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15 October 1974
Supreme Court 3 pages SITALA PRASAD SHAW Vs THE STATE OF WEST BENGAL
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15 October 1974
Supreme Court 7 pages STATE OF U.P. Vs MAHENDRA SINGH & ORS.
Case number: Appeal (crl.) 10 of 1970 |
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14 October 1974
Supreme Court 11 pages GOVERNMENT OF MYSORE & ORS. Vs J. V. BHAT, ETC. ETC.
Case number: Appeal (civil) 1736 of 1967 |