Showing 36256 - 36270 of 41947 judgements
31 October 1974
Supreme Court
14 pages
CHALLAPALLI SUGAR LTD. Vs THE COMMISSIONER OF INCOME TAX, A.P. HYDERABAD

Case number: Appeal (civil) 1353 of 1970

30 October 1974
Supreme Court
12 pages
THE UNIVERSITY OF COCHIN Vs DR. N. RAMAN NAIR & ORS.

Case number: Appeal (civil) 855 of 1974

30 October 1974
Supreme Court
5 pages
SUDERSHAN KUMAR Vs THE STATE OF DELHI

Case number: Appeal (crl.) 54 of 1971

29 October 1974
Supreme Court
8 pages
D. CAWASJI & CO., ETC. ETC. Vs THE STATE OF MYSORE & ANR.

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 437 of 1974

17 October 1974
Supreme Court
8 pages
BHAGWAN DUTT Vs KAMLA DEVI AND ANR.

Case number: Appeal (crl.) 228 of 1970

17 October 1974
Supreme Court
12 pages
BANKATLAL Vs STATE OF RAJASTHAN

Case number: Writ Petition (Civil) 292 of 1974

17 October 1974
Supreme Court
0 pages
ROSHANLAL KUTHIALA & ORS. Vs R.B. MOHAN SINGH OBERAI

Case number: Appeal (civil) 2248 of 1968

16 October 1974
Supreme Court
6 pages
INCOME TAX OFFICER, INCOME TAX-CUM-WEALTH TAX CIRCLE II, Vs NAWAB MIR BARKAT ALI KHAN BAHADUR

Case number: Appeal (civil) 1179 of 1970

16 October 1974
Supreme Court
17 pages
PARVEZ QADIR Vs UNION OF INDIA & ORS.

Case number: Writ Petition (Civil) 629 of 1970

16 October 1974
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX, HYDERABAD Vs NAWAB MIR BARKAT ALI KHAN BAHADUR

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1184 of 1970

16 October 1974
Supreme Court
0 pages
ADHIR NAIA Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 254 of 1974

15 October 1974
Supreme Court
5 pages
APPELLATE ASSTT. COMMR. ETC. ETC. Vs L.M.S. SADAK TAMBY & CO., ETC. ETC.

Case number: Appeal (civil) 1366 of 1969

15 October 1974
Supreme Court
3 pages
SITALA PRASAD SHAW Vs THE STATE OF WEST BENGAL

15 October 1974
Supreme Court
7 pages
STATE OF U.P. Vs MAHENDRA SINGH & ORS.

Case number: Appeal (crl.) 10 of 1970

14 October 1974
Supreme Court
11 pages
GOVERNMENT OF MYSORE & ORS. Vs J. V. BHAT, ETC. ETC.

Case number: Appeal (civil) 1736 of 1967