20 September 1974
Supreme Court
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P.G. JOSHI AND ORS. ETC. ETC. Vs THE DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEWDELHI, ETC.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C.
Case number: Writ Petition (Civil) 953 of 1973