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13 September 1974
Supreme Court 4 pages NARAYAN DEBNATH Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 305 of 1974 |
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12 September 1974
Supreme Court 14 pages GODHRA ELECTRICITY CO. LTD. & ANR. Vs THE STATE OF GUJARAT AND ANOTHER
Case number: Appeal (civil) 2016 of 1973 |
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10 September 1974
Supreme Court 5 pages P. DASA MUNI REDDY Vs P. APPA RAO
Case number: Appeal (civil) 1228 of 1973 |
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10 September 1974
Supreme Court 5 pages BHARATPUR MOTOR WORKERS COOPERATIVE SOCIETY LID. ETC. Vs STATE OF UTTAR PRADESH AND ANOTHER
Bench: KRISHNAIYER,V.R. |
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09 September 1974
Supreme Court 8 pages D. BHUVAN MOHAN PATNAIK & ORS. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: CHANDRACHUD,Y.V. |
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06 September 1974
Supreme Court 4 pages AJIT KUMAR KAVIRAJ Vs THE DISTT. MAGISTRATE, BIRBHUM AND ANR.
Case number: Writ Petition (Civil) 1880 of 1973 |
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05 September 1974
Supreme Court 4 pages REMINGTON RAND OF INDIA LTD. Vs THIRU R. JAMBULINGAM
Case number: Appeal (civil) 1764 of 1972 |
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05 September 1974
Supreme Court 7 pages C.P. SIKH REGULAR MOTOR SERVICE ETC. Vs THE STATE OF MAHARASHTRA & OTHERS.
Case number: Appeal (civil) 614 of 1974 |
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04 September 1974
Supreme Court 3 pages COMMISSIONER OF INCOME TAX,BOMBAY CITY Vs R. H. PANDI MANAGING TRUSTEESOF TRUST, BOMBAY
Bench: RAY,A.N. (CJ) |
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03 September 1974
Supreme Court 6 pages THEMI P. SIDHWA & ORS. Vs SHIB BANERJEE & SONS PVT. LTD. & ANR.
Case number: Appeal (civil) 1350 of 1968 |
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03 September 1974
Supreme Court 12 pages G. R. LUTHRA, ADDITIONAL DISTRICT JUDGE, DELHI. Vs LT. GOVERNOR, DELHI & ORS.
Case number: Appeal (civil) 777 of 1973 |
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03 September 1974
Supreme Court 4 pages N. KRISHNAIH SETTY Vs GOPALAKRISHNA & ORS.
Case number: Appeal (civil) 1748 of 1967 |
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30 August 1974
Supreme Court 13 pages SARASWATI INDUSTRIAL SYNDICATE LTD. ETC. Vs UNION OF INDIA
Case number: Appeal (civil) 1928 of 1968 |
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28 August 1974
Supreme Court 6 pages MOHANLAL ISHVARDAS PANCHAL Vs UNION OF INDIA & ORS.
Case number: Appeal (civil) 1991 of 1972 |
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28 August 1974
Supreme Court 30 pages SHRI UMED Vs RAJ SINGH & ORS.
Case number: Appeal (civil) 936 of 1973 |