Showing 36271 - 36285 of 41947 judgements
14 October 1974
Supreme Court
0 pages
CHARAN LAL SAHU Vs SHRI FAKRUDDIN ALI AHMED & ORS.

Bench: P.J. REDDY,K.K. MATHEW,P.N. BHAGWATI,P.K. GOSWAMI,N.L. UNTWALIA
Case number: Election Petition 1 of 1974

11 October 1974
Supreme Court
6 pages
P. J. GUPTA & CO., Vs K. VENKATESAN MERCHANT & ORS

Case number: Appeal (civil) 254 of 1971

11 October 1974
Supreme Court
17 pages
VATAL NAGARAJ Vs R. DAYANAND SAGAR

Case number: Appeal (civil) 1738 of 1973

10 October 1974
Supreme Court
13 pages
M/s. T. V. SUNDRAM IYENGAR & SONS Vs THE STATE OF MADRAS

Case number: Appeal (civil) 2229 of 1969

09 October 1974
Supreme Court
2 pages
STATE OF PUNJAB Vs BHAGAT RAM

Case number: Appeal (civil) 4 of 1970

09 October 1974
Supreme Court
6 pages
UNION OF INDIA & ORS. Vs M/S EXEN INDUSTRIES

Case number: Appeal (civil) 1612 of 1972

07 October 1974
Supreme Court
6 pages
ASSTT. CUSTODIAN, E.P. & ORS. Vs BRIJ KISHORE AGARWALA & ORS.

Case number: Appeal (civil) 170 of 1969

07 October 1974
Supreme Court
3 pages
P.S. SADASIVASWAMY Vs THE STATE OF TAMIL NADU

Case number: Appeal (civil) 1131 of 1974

04 October 1974
Supreme Court
12 pages
INTERNATIONAL COTTON CORPN. (P) LTD. Vs COMMERCIAL TAX OFFICER, HUBLI & ORS.

Case number: Appeal (civil) 514 of 1970

04 October 1974
Supreme Court
4 pages
MANEKSHA ARDESHIR IRANI & ANR. Vs MANEKJI EDULJI MISTRY & ORS.

Case number: Appeal (civil) 1013 of 1973

03 October 1974
Supreme Court
11 pages
STATE OF GUJARAT Vs JAMNADAS G. PABRI AND ORS. ETC.

Case number: Appeal (civil) 1356 of 1974

03 October 1974
Supreme Court
55 pages
KANWAR LAL GUPTA Vs AMAR NATH CHAWLA & ORS.

Case number: Appeal (civil) 1549 of 1972

03 October 1974
Supreme Court
33 pages
DATTATRAYA SHANKER MOTE & ORS. Vs ANAND CHINTAMAN DATAR & ORS.

03 October 1974
Supreme Court
13 pages
ACHARAYA MAHARAJSHRI NARANDRAPRASADJI ANANDPRASADJI MAHARA Vs THE STATE OF GUJARAT & ORS.

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Appeal Civil 746-748 of 1971

01 October 1974
Supreme Court
10 pages
BINOD BIHARI MAHATO Vs STATE OF BIHAR & ORS.

Case number: Writ Petition (Civil) 278 of 1974