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14 October 1974
Supreme Court 0 pages CHARAN LAL SAHU Vs SHRI FAKRUDDIN ALI AHMED & ORS.
Bench: P.J. REDDY,K.K. MATHEW,P.N. BHAGWATI,P.K. GOSWAMI,N.L. UNTWALIA |
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11 October 1974
Supreme Court 6 pages P. J. GUPTA & CO., Vs K. VENKATESAN MERCHANT & ORS
Case number: Appeal (civil) 254 of 1971 |
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11 October 1974
Supreme Court 17 pages VATAL NAGARAJ Vs R. DAYANAND SAGAR
Case number: Appeal (civil) 1738 of 1973 |
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10 October 1974
Supreme Court 13 pages M/s. T. V. SUNDRAM IYENGAR & SONS Vs THE STATE OF MADRAS
Case number: Appeal (civil) 2229 of 1969 |
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09 October 1974
Supreme Court 2 pages STATE OF PUNJAB Vs BHAGAT RAM
Case number: Appeal (civil) 4 of 1970 |
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09 October 1974
Supreme Court 6 pages UNION OF INDIA & ORS. Vs M/S EXEN INDUSTRIES
Case number: Appeal (civil) 1612 of 1972 |
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07 October 1974
Supreme Court 6 pages ASSTT. CUSTODIAN, E.P. & ORS. Vs BRIJ KISHORE AGARWALA & ORS.
Case number: Appeal (civil) 170 of 1969 |
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07 October 1974
Supreme Court 3 pages P.S. SADASIVASWAMY Vs THE STATE OF TAMIL NADU
Case number: Appeal (civil) 1131 of 1974 |
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04 October 1974
Supreme Court 12 pages INTERNATIONAL COTTON CORPN. (P) LTD. Vs COMMERCIAL TAX OFFICER, HUBLI & ORS.
Case number: Appeal (civil) 514 of 1970 |
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04 October 1974
Supreme Court 4 pages MANEKSHA ARDESHIR IRANI & ANR. Vs MANEKJI EDULJI MISTRY & ORS.
Case number: Appeal (civil) 1013 of 1973 |
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03 October 1974
Supreme Court 11 pages STATE OF GUJARAT Vs JAMNADAS G. PABRI AND ORS. ETC.
Case number: Appeal (civil) 1356 of 1974 |
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03 October 1974
Supreme Court 55 pages KANWAR LAL GUPTA Vs AMAR NATH CHAWLA & ORS.
Case number: Appeal (civil) 1549 of 1972 |
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03 October 1974
Supreme Court 33 pages DATTATRAYA SHANKER MOTE & ORS. Vs ANAND CHINTAMAN DATAR & ORS.
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03 October 1974
Supreme Court 13 pages ACHARAYA MAHARAJSHRI NARANDRAPRASADJI ANANDPRASADJI MAHARA Vs THE STATE OF GUJARAT & ORS.
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH |
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01 October 1974
Supreme Court 10 pages BINOD BIHARI MAHATO Vs STATE OF BIHAR & ORS.
Case number: Writ Petition (Civil) 278 of 1974 |