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01 May 1975
Supreme Court 9 pages GOVERNMENT OF ANDHRA PRADESH & ANR: Vs HINDUSTAN MACHINE TOOLS LTD.
Bench: CHANDRACHUD,Y.V. |
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01 May 1975
Supreme Court 6 pages MALOON LAWRENCE CECIL D' SOUZA Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 296 of 1971 |
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01 May 1975
Supreme Court 6 pages DOLLAR COMPANY, MADRAS Vs COLLECTOR OF MADRAS
Case number: Appeal (civil) 667 of 1968 |
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30 April 1975
Supreme Court 17 pages JAMILABAI ABDUL KADAR Vs SHANKERLAL GULABCHAND & ORS.
Bench: KRISHNAIYER,V.R. |
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30 April 1975
Supreme Court 4 pages SMT. RATNI DEVI & ANR. Vs CHIEF COMMISSIONER, DELHI & ORS.
Bench: RAY,A.N. (CJ) |
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30 April 1975
Supreme Court 7 pages UTTAR PRADESH GOVERNMENT Vs SABIR HUSSAIN
Bench: SARKARIA,RANJIT SINGH |
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29 April 1975
Supreme Court 8 pages N. LAKSHMANA RAO & ORS. ETC. Vs STATE OF KARNATAKA & ORS. ETC.
Bench: RAY,A.N. (CJ) |
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28 April 1975
Supreme Court 12 pages SHAMIM RAHMANI ETC. Vs STATE OF U.P.
Bench: UNTWALIA,N.L. |
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25 April 1975
Supreme Court 17 pages ZIYAUDDIN BURHANUDDIN BUKHARI Vs BRIJMOHAN RAMDASS MEHRA & ORS.
Bench: GOSWAMI,P.K. |
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25 April 1975
Supreme Court 11 pages RAMESH HIMMATLAL SHAH Vs HARSUKH JADHAVJI JOSHI
Bench: GOSWAMI,P.K. |
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25 April 1975
Supreme Court 15 pages PURAN SINGH & ORS. Vs STATE OF PUNJAB
Bench: FAZALALI,SYED MURTAZA |
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23 April 1975
Supreme Court 5 pages MARTAND DAIRY & FARM Vs THE UNION OF INDIA & ORS
Bench: KRISHNAIYER,V.R. |
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23 April 1975
Supreme Court 15 pages BALWANT NARAYAN BHAGDE Vs M. D. BHAGWAT & ORS.
Bench: BHAGWATI,P.N. |
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22 April 1975
Supreme Court 9 pages MOHSIN ALI & ORS. Vs STATE OF MADHYA PRADESH
Bench: SARKARIA,RANJIT SINGH |
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22 April 1975
Supreme Court 6 pages STATE OF MADHYA PRADESH & ORS. Vs TIKAM DAS
Case number: Appeal (civil) 668 of 1968 |