Showing 36106 - 36120 of 41947 judgements
03 April 1975
Supreme Court
6 pages
DATTONPANT GOPALVARAO DEVAKATE Vs VITHABRAO MARUTHIRAO JANAGAVAI,

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1180 of 1974

02 April 1975
Supreme Court
9 pages
COMMISSIONER OF SALES-TAX, U.P. Vs MANGAL SEN SHYAM LAL

01 April 1975
Supreme Court
6 pages
DINANATH PANSARI Vs COLLECTOR & D. M. KEONJHAR & ANR.

Bench: BEG,M. HAMEEDULLAH
Case number: Writ Petition (Civil) 39 of 1975

01 April 1975
Supreme Court
8 pages
LALA BALMUKUND (DEAD) THROUGH L.RS. Vs LAJWANTI AND ORS.

Case number: Appeal (civil) 130 of 1968

25 March 1975
Supreme Court
14 pages
BHAGWAN DASS JAGDISH CHANDER Vs DELHI ADMINISTRATION

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 59-60 of 1971

21 March 1975
Supreme Court
12 pages
SAMIR CHATTERJEE Vs STATE OF WEST BENGAL

Bench: ALAGIRISWAMI,A.
Case number: Writ Petition (Civil) 4 of 1975

21 March 1975
Supreme Court
9 pages
M/S. SABLE WAGHIRE & CO. & OTHERS Vs UNION OF INDIA & OTHERS

Bench: GOSWAMI,P.K.
Case number: Writ Petition (Civil) 37 of 1970

19 March 1975
Supreme Court
8 pages
TARA SINGH ETC. ETC. Vs STATE OF RAJASTHAN AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Writ Petition (Civil) 1253 of 1973

19 March 1975
Supreme Court
8 pages
STATE OF GUJARAT Vs BAI FATIMA & ANR.

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 67 of 1971

19 March 1975
Supreme Court
25 pages
NARAYAN GANESH DASTANE Vs SUCHETA NARAYAN DASTANE

Case number: Appeal (civil) 2224 of 1970

19 March 1975
Supreme Court
4 pages
RAJ KUMAR Vs UNION OF INDIA & ORS.

Case number: Appeal (civil) 1730 of 1972

19 March 1975
Supreme Court
8 pages
UNION OF INDIA & ANR. Vs M/S. RAJDHANI GRAINS & JAGGERY EXCHANGE LTD.AND OTHERS

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 603 of 1973

18 March 1975
Supreme Court
11 pages
GOVIND Vs STATE OF MADHYA PRADESH & ANR.

Bench: MATHEW,KUTTYIL KURIEN
Case number: Writ Petition (Civil) 72 of 1970

18 March 1975
Supreme Court
5 pages
PASUPULETI VENKATESWARLU Vs THE MOTOR & GENERAL TRADERS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2120 of 1972

17 March 1975
Supreme Court
4 pages
SUSHIL KUMAR SEN Vs STATE OF BIHAR

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 1252 of 1970