Judgements

AHMEDABAD MUNICIPAL CORPORATION & ORS. Vs RAMANLAL GOVINDRAM & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 81 of 1970

SOW CHANDRA KANTA AND ANOTHER Vs SHEIK HABIB

Case number: Review Petition (Civil) 62 of 1974

PHOOL KUMAR Vs DELHI ADMINISTRATION

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 62 of 1971

V. K. SHARMA Vs THE STATE (DELHI ADMINISTRATION)

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 73 of 1971

TIWARI KANAHAIYALAL ETC. Vs THE COMMISSIONER OF INCOME TAX, DELHI

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 28 of 1971

SURYA KANT ROY Vs IMAMUL HAI KHAN

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1116 of 1973

MUNICIPAL COMMITTEE, AMRITSAR Vs HAZARA SINGH

ANIL KUMAR CHOWDHURY Vs STATE OF ASSAM & OTHERS

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 379 of 1972

GODAVARI SUGAR MILLS LTD. AND ORS. Vs S. B. KAMBLE AND ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1426 of 1974

J. FERNANDES & CO. Vs THE DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Writ Petition (Civil) 615 of 1970

MOHAMMAD ABDUL SALAM KHAN Vs SARFARAZ AHMAD KHAN & OTHERS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1200 of 1974

STATE OF ASSAM Vs BHUBHAN CHANDRA DATTA & ANR.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1547 of 1969

MAHENDRA MILLS LTD. Vs SHERI P. B. DESAI, APPELLATE ASSISTANT COMMISSIONER O

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1793 of 1970

RAMCHANDRA KESHAV ADKE & ORS Vs GOVIND JOTI CHAVARE AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 58 of 1968

MAMLESHWAR PRASAD & ANR Vs KANAHAIYA LAL (DEAD) THROUGH L.Rs.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2167 of 1968