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15 July 1975
Supreme Court 11 pages RAM NARAIN SINGH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 258 of 1974 |
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15 July 1975
Supreme Court 9 pages STATE OF MADHYA PRADESH Vs M. V. NARASIMHAN
Bench: FAZALALI,SYED MURTAZA |
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15 July 1975
Supreme Court 10 pages KRISHNA MURARI AGGARWALA Vs THE UNION OF INDIA & ORS.
Bench: FAZALALI,SYED MURTAZA |
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14 July 1975
Supreme Court 5 pages RAUNAQ RAM TARA CHAND & ORS. ETC Vs THE STATE OF PUNJAB & ORS.
Bench: GOSWAMI,P.K. |
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24 June 1975
Supreme Court 13 pages INDIRA NEHRU GANDHI (SMT.) Vs RAJ NARAIN & ANR.
Bench: KRISHNAIYER,V.R. |
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03 June 1975
Supreme Court 3 pages NADIR KHAN Vs THE STATE (DELHI ADMINISTRATION)
Bench: GOSWAMI,P.K. |
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02 May 1975
Supreme Court 4 pages JOINT COMMERCIAL OFFICER, DIVISION II,MADRAS-2 ETC. Vs SPENCER & CO. ETC. ETC.
Bench: GUPTA,A.C. |
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02 May 1975
Supreme Court 9 pages CHEMICALS & FIBRES OF INDIA LTD. Vs D. G. BHOIR & ORS.
Bench: ALAGIRISWAMI,A. |
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02 May 1975
Supreme Court 11 pages JAILA SINGH & ANR. Vs STATE OF RAJASTHAN AND ORS.
Bench: ALAGIRISWAMI,A. |
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02 May 1975
Supreme Court 8 pages CENTRAL INLAND WATER TRANSPORTCORPORATION LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 179 of 1973 |
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02 May 1975
Supreme Court 15 pages SYED AHMED AGA ETC. Vs STATE OF MYSORE & ANOTHER
Bench: BEG,M. HAMEEDULLAH |
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02 May 1975
Supreme Court 14 pages KILLICK NIXON LIMITED Vs KILLICK & ALLIED COMPANIES EMPLOYEES UNION
Bench: GOSWAMI,P.K. |
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02 May 1975
Supreme Court 4 pages DHARAM SINGH RATHI Vs HARI SINGH M.L.A. & ORS.
Bench: UNTWALIA,N.L. |
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02 May 1975
Supreme Court 4 pages S. KALAWATI Vs DURGA PRASAD & ANR.
Bench: ALAGIRISWAMI,A. |
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01 May 1975
Supreme Court 25 pages LILA DEVI Vs MAHABIR SINGH VERMA
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V. |