Showing 36061 - 36075 of 41947 judgements
15 July 1975
Supreme Court
11 pages
RAM NARAIN SINGH Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 258 of 1974

15 July 1975
Supreme Court
9 pages
STATE OF MADHYA PRADESH Vs M. V. NARASIMHAN

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 284 of 1974

15 July 1975
Supreme Court
10 pages
KRISHNA MURARI AGGARWALA Vs THE UNION OF INDIA & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 84 of 1975

14 July 1975
Supreme Court
5 pages
RAUNAQ RAM TARA CHAND & ORS. ETC Vs THE STATE OF PUNJAB & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 299 of 1972

24 June 1975
Supreme Court
13 pages
INDIRA NEHRU GANDHI (SMT.) Vs RAJ NARAIN & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 887 of 1975

03 June 1975
Supreme Court
3 pages
NADIR KHAN Vs THE STATE (DELHI ADMINISTRATION)

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 554 of 1975

02 May 1975
Supreme Court
4 pages
JOINT COMMERCIAL OFFICER, DIVISION II,MADRAS-2 ETC. Vs SPENCER & CO. ETC. ETC.

Bench: GUPTA,A.C.
Case number: Appeal Civil 2005 of 1970

02 May 1975
Supreme Court
9 pages
CHEMICALS & FIBRES OF INDIA LTD. Vs D. G. BHOIR & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1633 of 1973

02 May 1975
Supreme Court
11 pages
JAILA SINGH & ANR. Vs STATE OF RAJASTHAN AND ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1704 of 1974

02 May 1975
Supreme Court
8 pages
CENTRAL INLAND WATER TRANSPORTCORPORATION LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 179 of 1973

02 May 1975
Supreme Court
15 pages
SYED AHMED AGA ETC. Vs STATE OF MYSORE & ANOTHER

Bench: BEG,M. HAMEEDULLAH
Case number: Writ Petition (Civil) 137 of 1971

02 May 1975
Supreme Court
14 pages
KILLICK NIXON LIMITED Vs KILLICK & ALLIED COMPANIES EMPLOYEES UNION

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 734 of 1973

02 May 1975
Supreme Court
4 pages
DHARAM SINGH RATHI Vs HARI SINGH M.L.A. & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 84 of 1973

02 May 1975
Supreme Court
4 pages
S. KALAWATI Vs DURGA PRASAD & ANR.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1641 of 1969

01 May 1975
Supreme Court
25 pages
LILA DEVI Vs MAHABIR SINGH VERMA

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V.
Case number: C.A. No.-000140-000140 / 1978
Diary number: 61060 / 1978
Advocates: Vs MADHU SIKRI