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21 April 1975
Supreme Court 6 pages COMMISSIONER OF SALES TAX, U.P. Vs M/S. SARIN TEXTILES MILLS
Bench: SARKARIA,RANJIT SINGH |
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21 April 1975
Supreme Court 9 pages G. V. GUNAYYA CHETTY & ANR Vs V. DASARATHARAMAIAH & ORS.
Bench: BHAGWATI,P.N. |
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21 April 1975
Supreme Court 5 pages K. P. POULOSE Vs STATE OF KERALA & ANR.
Bench: GOSWAMI,P.K. |
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21 April 1975
Supreme Court 12 pages BHABHI Vs SHEO GOVIND & ORS.
Bench: FAZALALI,SYED MURTAZA |
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18 April 1975
Supreme Court 17 pages KRISHNA CHANDRA GANGOPADHYAYA ETC. Vs UNION OF INDIA & ORS.
Bench: KRISHNAIYER,V.R. |
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16 April 1975
Supreme Court 8 pages BALAKA SINGH & ORS. Vs STATE OF PUNJAB
Bench: FAZALALI,SYED MURTAZA |
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16 April 1975
Supreme Court 31 pages MOHD. SERAJUDDIN ETC. Vs STATE OF ORISSA
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V. |
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16 April 1975
Supreme Court 6 pages DATTATRAYA NARAYAN PATIL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 257 of 1972 |
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16 April 1975
Supreme Court 8 pages NATABAR PARIDA BISNU CHARAN PARIDA BATAKRUSHNAPARIDA BABAJI Vs STATE OF ORISSA
Bench: UNTWALIA,N.L. |
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11 April 1975
Supreme Court 5 pages MOHD. DHANA ALI KHAN Vs STATE OF WEST BENGAL
Bench: FAZALALI,SYED MURTAZA |
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10 April 1975
Supreme Court 16 pages OM PRABHA JAIN Vs CHARAN DAS & ANR
Bench: GUPTA,A.C. |
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09 April 1975
Supreme Court 14 pages C.I.T.,MADURAI Vs T V SUNDARAM IYENGAR & SONS
Bench: CHANDRACHUD,Y.V. |
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08 April 1975
Supreme Court 9 pages PEDDA NARAYANA & ORS. Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 92 of 1971 |
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08 April 1975
Supreme Court 5 pages HARSOOKDAS BALKISSENDAS Vs THE FIRST LAND ACQUISITION COLLECTOR & ORS.
Case number: Appeal (civil) 558 of 1970 |
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03 April 1975
Supreme Court 6 pages DHANRAJ Vs SMT. SURAJ BAI
Bench: UNTWALIA,N.L. |