Showing 35851 - 35865 of 41947 judgements
19 January 1976
Supreme Court
9 pages
STATE OF TAMIL NADU Vs PYARE LAL MALHOTRA ETC.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 58 of 1971

16 January 1976
Supreme Court
11 pages
NARHARI SHIVRAM SHET NARVEKAR Vs PANNALAL UMEDIRAM

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 909 of 1968

16 January 1976
Supreme Court
19 pages
WORKMEN OF NATIONAL & GRINDLAYS BANK LTD. Vs THE NATIONAL & GRINDLAYS BANK LTD.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 2533 of 1969

16 January 1976
Supreme Court
8 pages
STATE BANK OF INDIA Vs SHRI N. SUNDARA MONEY

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 933 of 1975

08 January 1976
Supreme Court
10 pages
MAHA SINGH Vs STATE (DELHI ADMINISTRATION(1)

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 209 of 1971

02 January 1976
Supreme Court
16 pages
C.I.T., PUNJAB, HARYANA, J & K, H.P. & UNION TERRITORY OFCH Vs PANIPAT WOOLLEN & GENERAL MILLS co. LTD.CHANDIGARH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 622 of 1971

19 December 1975
Supreme Court
17 pages
JASBHAI MOTIBHAI DESAI Vs ROSHAN KUMAR, HAJI BASHIR AHMED & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 2035 of 1971

19 December 1975
Supreme Court
17 pages
G. M. ARUMUGAM Vs S. RAJGOPAL & OTHERS

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1171 of 1973

19 December 1975
Supreme Court
9 pages
STATE OF BIHAR Vs MADAN MOHAN PRASAD & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1667 of 1970

19 December 1975
Supreme Court
11 pages
MANGANESE ORE (INDIA) LTD. A Vs THE REGIONAL ASSISTANT COMMISSIONER OF SALES TAX,JABALPUR

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 599 of 1975

19 December 1975
Supreme Court
8 pages
MAGUNI CHARAN DWIVEDI Vs STATE OF ORISSA AND ANOTHER

Bench: SHINGAL,P.N.
Case number: Appeal Civil 577 of 1975

18 December 1975
Supreme Court
16 pages
WORKERS OF M/S.ROHTAS INDUSTRIES LTD. Vs M/S. ROHTAS INDUSTRIES LTD.

Bench: KRISHNAIYER,V.R.
Case number: W.P.(C) No.-005222-005222 / 1985
Diary number: 65857 / 1985
Advocates: S. K. VERMA Vs V. K. VERMA

18 December 1975
Supreme Court
12 pages
GOVINDDAS & ORS. ETC. ETC. Vs INCOME TAX OFFICER & ANOTHER

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 702 of 1975

18 December 1975
Supreme Court
10 pages
KHADIM HUSSAIN Vs STATE OF U.P. & OTHERS

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1754 of 1974

18 December 1975
Supreme Court
6 pages
D. PAPIAH Vs MYSORE STATE TRANSPORT APPELLATE TRIBUNAL & ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1153 of 1975