Judgements

STATE OF MADHYA PRADESH & ANR. Vs SHRI RAMESHWAR PRASAD (DEAD) BY L.RS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 338 of 1960

BALABHAGAS HULASCHAND Vs STATE OF ORISSA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 449 of 1971

BHAGWAN SINGH Vs THE STATE OF HARYANA

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 201 of 1971

LEGAL REMEMBRANCER OF GOVT. OF WEST BENGAL Vs HARIDAS MUNDRA

RATTAN LAL Vs VARDESH CHANDER & ORS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1295 of 1975

NAVNEET LAL ALIAS RANGI Vs GOKUL AND OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 914 of 1968

UNION OF INDIA & OTHERS Vs COROMANDEL FERTILIZERS LIMITED & ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 969 of 1975

UNION OF INDIA Vs M/s.CHATURBHAI M. PATEL & CO. AND VICE VERSA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 972 of 1968

BHUPENDRA RATILA THAKKAR AND ANR. Vs COMMISSIONER OF INCOME TAX, GUJARAT & ORS

Bench: SHINGAL,P.N.
Case number: Writ Petition (Civil) 96 of 1972

AJANTHA INDUSTRIES AND ORS. Vs CENTRAL BOARD OF DIRECT TAXES,NEW DELHI & OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 724 of 1975

SUPERINTENDENT, CENTRAL EXCISE & ANR. Vs AYYANGAR MATCH WORKS ETC.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 133 of 1975

GORELAL DUBEY Vs STATE OF MADHYA PRADESH AND OTHERS (And Vice-Versa)

Case number: Appeal (civil) 785 of 1971

PRATAP NARAIN SINGH DEO Vs SRINIVAS SABATA AND ANR.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1536 of 1970

UNION OF INDIA Vs P. M. JAYARAJAN

Case number: Appeal (civil) 219 of 1974

MADRAS RUBBER FACTORY LTD. Vs THE UNION OF INDIA & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1565 of 1973