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02 December 1975
Supreme Court 3 pages MAHAMMADUNNI'S SON KAPPATTA KATHOKANDATH BAVA Vs KUNHOOSA'S SON AMPALATH VEETTIL KUNNATHODATH MAHAMMADUNNI &
Case number: Appeal (civil) 1268 of 1970 |
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27 November 1975
Supreme Court 6 pages BAGAL KOT CEMENT CO. Vs STATE OF MYSORE
Bench: UNTWALIA,N.L. |
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26 November 1975
Supreme Court 9 pages JAGIR SINGH & ORS. ETC. ETC. Vs STATE OF BIHAR & ANR. ETC. ETC.
Bench: RAY,A.N. (CJ) |
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26 November 1975
Supreme Court 7 pages SUSHILA DEVI Vs RAMANANDAN PRASAD & ORS.
Bench: GUPTA,A.C. |
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26 November 1975
Supreme Court 17 pages KOSHAL PAL & ORS. Vs MOHAN LAL & ORS
Bench: GOSWAMI,P.K. |
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26 November 1975
Supreme Court 8 pages RAIPUR MANUFACTURING CO. LTD. Vs OKHABHAI DEVRAJBHAI PATNI
Bench: BHAGWATI,P.N. |
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25 November 1975
Supreme Court 22 pages LACHMI NARAIN ETC. ETC. Vs UNION OF INDIA & ORS.
Bench: SARKARIA,RANJIT SINGH |
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25 November 1975
Supreme Court 3 pages ZAFFAR MOHAMMAD @ Z.M. SARKAR Vs THE STATE OF WEST BENGAL
Bench: CHANDRACHUD,Y.V. |
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25 November 1975
Supreme Court 4 pages MOHD. FAISUDDIN KHAN Vs GOVT. OF INDIA & ORS.
Bench: SHINGAL,P.N. |
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21 November 1975
Supreme Court 6 pages M/S. CHIDAMBARAM MULRAK & CO. PVT. LTD. Vs COMMISSIONER OF INCOME TAX, BOMBAY CITY I
Case number: Appeal (civil) 360 of 1971 |
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20 November 1975
Supreme Court 4 pages OUS KUTILINGAL ACHUDAN NAIR AND ORS Vs UNION OF INDIA & ORS.
Bench: SARKARIA,RANJIT SINGH |
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20 November 1975
Supreme Court 6 pages S.K.BHATE & ORS. Vs UNION OF INDIA & ORS.
Bench: BEG,M. HAMEEDULLAH |
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20 November 1975
Supreme Court 5 pages MUNNU RAJA & ANR. Vs THE STAE OF MADHYA PRADESH
Bench: CHANDRACHUD,Y.V. |
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19 November 1975
Supreme Court 5 pages KARNAL SINGH UTTAM SINGH Vs STATE OF MAHARASHTRA
Bench: BEG,M. HAMEEDULLAH |
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19 November 1975
Supreme Court 7 pages THE INDIA SUGARS & REFINERIES LTD. Vs AMRAVATHI SERVICE CO-OPERATIVE SOCIETY LTD.
Case number: Appeal (civil) 2070 of 1970 |