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24 February 1976
Supreme Court 4 pages PANDURANG DNYANOBA LAD Vs DADA RAMA METHE & ORS.
Bench: CHANDRACHUD,Y.V. |
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24 February 1976
Supreme Court 6 pages BAJRANG LAL & ANR. Vs STATE OF RAJASTHAN
Bench: SARKARIA,RANJIT SINGH |
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24 February 1976
Supreme Court 46 pages D. VENKATA REDDY Vs R. SULTAN & OTHERS
Bench: FAZALALI,SYED MURTAZA |
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20 February 1976
Supreme Court 7 pages NINAJI RAOJI BOUDHA & ANR. Vs STATE OF MAHARASHTRA
Bench: SHINGAL,P.N. |
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20 February 1976
Supreme Court 10 pages HINDU RELIGIOUS ENDOWMENTS & ORS. Vs B. SAMITRA & ORS.
Bench: SINGH,JASWANT |
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17 February 1976
Supreme Court 5 pages H. H. MAHARAJ RANA HEMANT SINGHJI, DHOLPUR Vs COMMISSlONER OF INCOME-TAX, RAJASTHAN
Bench: SINGH,JASWANT |
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17 February 1976
Supreme Court 10 pages INCOME TAX OFFICER, SHILLONG AND ANR. ETC. Vs N. TAKIM ROY RYMBAI ETC. ETC.
Case number: Appeal (civil) 579 of 1975 |
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16 February 1976
Supreme Court 10 pages DHANYALAKSHMI RICE MILLS ETC. Vs THE COMMISSIONER OF CIVIL SUPPLIES AND ANOTHER
Bench: RAY,A.N. (CJ) |
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16 February 1976
Supreme Court 14 pages COMMISSIONER OF INCOME TAX BIHAR, PATNA Vs SAHU JAIN LIMITED
Bench: GOSWAMI,P.K. |
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13 February 1976
Supreme Court 10 pages WORKMEN OF M/S FIRESTONE TYRE & RUBBER CO.OF INDIA (P) LIMI Vs FIRESTONE TYRE & RUBBER COMPANY
Bench: UNTWALIA,N.L. |
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13 February 1976
Supreme Court 8 pages STATE OF UTTAR PRADESH Vs RAM KISHAN & OTHERS
Case number: Appeal (crl.) 253 of 1971 |
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13 February 1976
Supreme Court 4 pages COAL MINES PROVIDENT FUND COMMISSIONERDHANBAD & OTHER Vs J. LALA & SONS
Case number: Appeal (civil) 1363 of 1974 |
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12 February 1976
Supreme Court 5 pages STATE OF PUNJAB AND ANR. Vs IQBAL SINGH
Bench: SINGH,JASWANT |
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09 February 1976
Supreme Court 4 pages STATE OF MADRAS Vs A. M. NANJAN AND ANR.
Bench: GOSWAMI,P.K. |
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06 February 1976
Supreme Court 7 pages D. D. SURI Vs A. K. BARREN & ORS.
Bench: UNTWALIA,N.L. |