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18 December 1975
Supreme Court 3 pages NARAINI DEVI Vs SMT. RAMO DEVI AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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18 December 1975
Supreme Court 10 pages THAKUR PRASAD SAO ETC. Vs THE MEMBER, BOARD OF REVENUE & ORS.
Bench: SHINGAL,P.N. |
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17 December 1975
Supreme Court 8 pages HUKAM CHAND SHYAM LAL Vs UNION OF INDIA AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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17 December 1975
Supreme Court 5 pages UNION OF INDIA & ORS: Vs TATA IRON & STEEL CO. LTD., JAMSHEDPUR
Case number: Appeal (civil) 725 of 1971 |
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17 December 1975
Supreme Court 9 pages MUNICIPAL CORPORATION OF DELHI Vs LAXMI NARAIN TANDON ETC. ETC.
Bench: SARKARIA,RANJIT SINGH |
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17 December 1975
Supreme Court 3 pages STATE OF MADHYA PRADESH Vs FIRM GAPPULAL ETC.
Bench: RAY,A.N. (CJ) |
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16 December 1975
Supreme Court 7 pages STATE OF HARYANA Vs DES RAJ SANGAR & ANR.
Bench: KHANNA,HANS RAJ |
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12 December 1975
Supreme Court 26 pages EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI ANDOTHER Vs LAKSHMI NARAIN AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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12 December 1975
Supreme Court 4 pages PUTTI KONDALA RAO & ORS. Vs VELLAMANCHILI SITARATTAMMA & ANR.
Case number: Appeal (civil) 643 of 1975 |
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12 December 1975
Supreme Court 4 pages SHEO KUER Vs NATHUNI PRASAD SINGH & ORS.
Bench: CHANDRACHUD,Y.V. |
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11 December 1975
Supreme Court 5 pages J. R. MALHOTRA & ANR. Vs ADDITIONAL SESSIONS JUDGE, JULLUNDUR & ORS.
Bench: RAY,A.N. (CJ) |
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10 December 1975
Supreme Court 4 pages KOK SINGH Vs DEOKABAI
Case number: Appeal (civil) 2354 of 1968 |
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10 December 1975
Supreme Court 14 pages KALYANJI MAVJI & CO Vs C.I.T., WEST BENGAL-II
Bench: FAZALALI,SYED MURTAZA |
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10 December 1975
Supreme Court 7 pages OM PRAKASH Vs DELHI ADMINISTRATION & ANR.
Bench: BHAGWATI,P.N. |
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10 December 1975
Supreme Court 5 pages UNION OF INDIA & OTHERS Vs IQBAL SINGH
Bench: BEG,M. HAMEEDULLAH |